High Courts30 Sept 2021Disposed Of
Oriental Insurance Co Ltd Vs Savana & Ors
Delhi High Court · (2021) 09 DEL CK 0144
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 38 of 154
High Courts30 Sept 2021Disposed Of
Sanjay Singh Vs State (Govt. Of Nct) Of Delhi & Anr
Delhi High Court · (2021) 09 DEL CK 0137
Code Of Criminal Procedure, 1973 — Section 267
High Courts30 Sept 2021Disposed Of
Naveen Kasera Alias Naveen Agarwal Vs Union Of India Secretary Ministry Of Finance
Delhi High Court · (2021) 09 DEL CK 0136
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 174
High Courts30 Sept 2021Dismissed
Sumit @ Vicky Vs State
Delhi High Court · (2021) 09 DEL CK 0135
Indian Penal Code, 1860 — Section 34, 174A, 300, 302, 304, 304B, 341, 398A, 498ACode Of Criminal Procedure, 1973 — Section 161, 207, 209, 313Evidence Act, 1872 — Section 32(1)
High Courts29 Sept 2021Disposed Of
Garuda Construction And Engineering Pvt Ltd Vs Brilliant Elevator India Co Pvt Ltd .
Delhi High Court · (2021) 09 DEL CK 0184
Arbitration And Conciliation Act, 1996 — Section 9
High Courts29 Sept 2021Dismissed
Dr. D.S. Shankar Vs Union Of India & Ors
Delhi High Court · (2021) 09 DEL CK 0183
High Courts29 Sept 2021
Airports Authority Of India & Anr Vs Girja Bhan & Anr
Delhi High Court · (2021) 09 DEL CK 0165
High Courts29 Sept 2021
M/S. Sigma Outsourcing Services Private Limited & Ors Vs Rishi Kumar & Ors
Delhi High Court · (2021) 09 DEL CK 0162
Code Of Civil Procedure, 1908 — Section 11, 24, 24(b)Indian Partnership Act, 1932 — Section 69
High Courts29 Sept 2021Disposed Of
Dimeco Through Its Indian Agent Kriti Inter Trade Vs Central Organisation For Modernization Of Workshops Through Controller Of Stores & Anr
Delhi High Court · (2021) 09 DEL CK 0161
Arbitration and Conciliation Act, 1996 — Section 9, 9(1)(ii)(a), 9(1)(ii)(d)
High Courts29 Sept 2021Dismissed
Bali Kha Vs State (Nct Of Delhi)
Delhi High Court · (2021) 09 DEL CK 0159
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts29 Sept 2021Disposed Of
Rishi Rathi Vs Parminder Kaur Khurana
Delhi High Court · (2021) 09 DEL CK 0143
Code Of Civil Procedure, 1908 — Order 39 Rule, Order 39 Rule 2
High Courts29 Sept 2021Disposed Of
Suryaa Divine Homes Pvt. Ltd Vs Nct Of Delhi & Ors
Delhi High Court · (2021) 09 DEL CK 0142
High Courts29 Sept 2021Disposed Of
Bivas Dey Niyogi & Ors. Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 09 DEL CK 0141
High Courts29 Sept 2021Dismissed
Rail Vikas Nigam Limited Vs Simplex Infrastructures Limited
Delhi High Court · (2021) 09 DEL CK 0140
Arbitration And Conciliation Act, 1996 — Section 34, 34(2A), 34(2)(b)(ii)
High Courts29 Sept 2021Dismissed
Smaaash Entertainment Pvt. Ltd Vs Varsicon Engineering Pvt. Ltd
Delhi High Court · (2021) 09 DEL CK 0139
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 29 Rule 1, Order 6 Rule 17
High Courts29 Sept 2021Dismissed
Laxmi Devi Vs Inder Dev Sharma & Anr
Delhi High Court · (2021) 09 DEL CK 0138
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1)Code Of Civil Procedure, 1908 — Section 25, 47, 151
High Courts28 Sept 2021Disposed Of
Ashok Kumar Vs Hotel Zodiac Pvt Ltd
Delhi High Court · (2021) 09 DEL CK 0193
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts28 Sept 2021Disposed Of
Shiv Kumar Vs Registrar Cooperative Societies & Ors
Delhi High Court · (2021) 09 DEL CK 0192
High Courts28 Sept 2021Disposed Of
Dharmender Sharma Vs New Delhi Municipal Council
Delhi High Court · (2021) 09 DEL CK 0191
High Courts28 Sept 2021Dismissed
Kapil Gupta Vs State Of Nct Of Delhi Through Nominated Counsel (Crl.) & Anr
Delhi High Court · (2021) 09 DEL CK 0190
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 376, 376(2)