High Courts04 Mar 2016Dismissed
Vinod Sharma Vs State (N.C.T of Delhi)
Delhi High Court · (2016) 3 JCC 181
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 91 of 133
High Courts04 Mar 2016Allowed
Zion Promotoers and Developers Pvt. Ltd. Vs Ferrous Infrastructure Pvt. Ltd.
Delhi High Court · (2016) 6 ADDelhi 157 : (2016) 229 DLT 209 : (2016) 157 DRJ 470 : (2016) 5 RAJ 328
Arbitration and Conciliation Act, 1996 - Section 11, Section 11(4), Section 11(5), Section 11(6), Section 11(6) (a), Section 11(6) (c), Section 11(6)(c), Section 14(2), Section 15(2), Section 2(1) (h), Section 2(h), Section 37
High Courts04 Mar 2016Disposed off
Jalpac India Ltd. Vs United India Insurance Company Ltd.
Delhi High Court · (2016) 4 ADDelhi 241
Constitution of India, 1950 - Article 226Marine Insurance Act, 1963 - Section 34, Section 34 (2) (a), Section 34(2) (a), Section 80
High Courts04 Mar 2016Disposed Off
''X'' (Changed name) Vs State & Anr.
Delhi High Court · (2017) 3 ADDelhi 94 : (2016) 3 JCC 1596
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)
High Courts04 Mar 2016Dismissed
Renu Goel Vs Ganga Dass and Others
Delhi High Court · (2016) 228 DLT 12
Constitution of India, 1950 - Article 226Delhi Rent Control Act, 1958 - Section 14 (1) (b), Section 14 (1) (e), Section 14 (1) (j), Section 25-B
High Courts04 Mar 2016Allowed
Rajender Kumar Duggal and Others Vs Sanjog Bedi
Delhi High Court · (2016) 228 DLT 617 : (2016) 1 RCRRent 409 : (2016) 1 RentLR 435
Delhi Rent Control Act, 1958 - Section 14 (1) (e)
High Courts04 Mar 2016Dismissed
Anirudha Panda Vs Union of India and Others
Delhi High Court · (2016) 4 ADDelhi 109 : (2016) 229 DLT 17
Border Security Force Act, 1968 - Section 45, Section 46, Section 85Penal Code, 1860 (IPC) - Section 354
High Courts04 Mar 2016Dismissed
R.K. Rametra and another. Vs Prakash Chand Kaushik
Delhi High Court · (2016) AIR(Delhi) 127 : (2016) 229 DLT 13
Delhi Rent Control Act, 1958 — Section 2(i), 3, 50
High Courts04 Mar 2016Disposed Off
Prakash Chand Kaushik Vs Vishal Timer Traders
Delhi High Court · (2016) 9 ADDelhi 478 : (2016) 229 DLT 587
Delhi Rent Control Act, 1958 — Section 2(i), 50Evidence Act, 1872 — Section 115
High Courts04 Mar 2016Allowed
Ram Kumar Kaushik Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 229 DLT 219 : (2016) 150 FLR 64
Constitution of India, 1950 — Article 226
High Courts04 Mar 2016Dismissed
Alok Ranjan and Others Vs CBI and Others
Delhi High Court · (2016) 230 DLT 6
Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 195(1)(b), Section 195(1)(c), Section 196(1)(c), Section 197, Section 204, Section 340, Section 476, Section 482Penal Code, 1860 (IPC) - Section 120A, Section 120-A, Section 120-B, S
High Courts04 Mar 2016Partly Allowed
Ved Prakash Vs State
Delhi High Court · (2016) 03 DEL CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374 (2)Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304
High Courts04 Mar 2016Allowed
Azharuddin and Others Vs State Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2016) 03 DEL CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts04 Mar 2016Allowed
Rahul Saini and Others Vs The State (NCT) of Delhi and Others
Delhi High Court · (2016) 03 DEL CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13 B (2)Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts04 Mar 2016Dismissed
Vinod Sharma Vs The State (N.C.T of Delhi)
Delhi High Court · (2016) 03 DEL CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 20(b) (ii) (C), Section 21, Section 42, Section 43, Section 50, Section 57
High Courts04 Mar 2016Disposed Off
Hukamdin @ Chote Lal & Ors. Vs State of NCT of Delhi & Ors.
Delhi High Court · (2016) 2 Crimes 42
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Mar 2016Dismissed
S.D. Wadhwa Vs CPIO O/o Registrar, Cooperative Societies, N. Delhi
Delhi High Court · (2016) 162 AIC 455 : (2016) 228 DLT 440
Right to Information Act, 2005 — Section 20
High Courts04 Mar 2016Disposed off
Ankit Jain & Ors. Vs State of NCT Delhi and Anr.
Delhi High Court · (2016) 4 ADDelhi 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts03 Mar 2016Allowed
Manu Srivastava Vs State (GNCT of Delhi)
Delhi High Court · (2016) 03 DEL CK 0305
Penal Code, 1860 (IPC) - Section 363
High Courts03 Mar 2016Disposed Off
Sanjay Swaroop Vs Director General of Central Excise
Delhi High Court · (2016) 335 ELT 474