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Delhi High Court judgments, 2016

2,648 judgments · page 90 of 133

High Courts08 Mar 2016Dismissed

Raj Kishan Khanna Vs Parvati Devi

Delhi High Court · (2016) 4 ADDelhi 436 : (2016) 229 DLT 591

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 7Specific Relief Act, 1963 - Section 16
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High Courts08 Mar 2016Dismissed

Rajendra Jain Vs D.D.A. and Others

Delhi High Court · (2016) 5 ADDelhi 81 : (2016) 229 DLT 250

Civil Procedure Code, 1908 (CPC) - Section 96Delhi Development Act, 1957 - Section 30(1), Section 31(A), Section 53-(B)
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High Courts08 Mar 2016Disposed off

Overseas Mobiles Pvt. Ltd. Vs ZTE Telecom India Pvt. Ltd.

Delhi High Court · (2016) 4 ADDelhi 642 : (2016) 4 ArbiLR 49 : (2016) 228 DLT 604 : (2016) 156 DRJ 254 : (2016) 5 RAJ 34

Arbitration and Conciliation Act, 1996 - Section 11, Section 11 (6), Section 14, Section 17, Section 2(1) (e), Section 2(1)(e), Section 2(c), Section 20, Section 31, Section 31(1), Section 31(2), Section 33, Section 34, Section 37, Section 42, Section
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High Courts08 Mar 2016Dismissed

Anand Vs State

Delhi High Court · (2016) 03 DEL CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 366, Section 376
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High Courts08 Mar 2016Allowed

Mukesh Aghi Vs Steria Ltd. and Others

Delhi High Court · (2016) 03 DEL CK 0059

Arbitration and Conciliation Act, 1996 - Section 11Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 8 Rule 10, Section 151, Section 20, Section 20(b)Contract Act, 1872 - Section 23, Section 28
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High Courts08 Mar 2016Allowed

Rahul Deora and Anr. Vs State of Anr.

Delhi High Court · (2016) 4 ADDelhi 371 : (2016) 2 CriCC 746 : (2016) 228 DLT 707 : (2016) 2 DMC 96 : (2016) 2 JCC 1132

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
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