High Courts11 Mar 2016Allowed
Nestle India Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2016) 384 ITR 334
Income Tax Act, 1961 - Section 147, 148, 149(1)(b)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 88 of 133
High Courts11 Mar 2016Dismissed
Ajit Kuamr Biswas Vs Delhi Development Authority
Delhi High Court · (2016) 03 DEL CK 0108
Constitution of India, 1950 - Article 226, Article 227
High Courts11 Mar 2016Disposed off
Iffco Tokio General Insurance Co. Ltd. Vs Anandi Kumar and Others
Delhi High Court · (2016) 03 DEL CK 0092
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 140, Section 166, Section 181, Section 3
High Courts11 Mar 2016Disposed off
Nar Singh Shah Vs State
Delhi High Court · (2016) 03 DEL CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 438Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 156(3), Section 406, Section 420
High Courts11 Mar 2016Disposed off
Papender Kumar Vs State (NCT of Delhi)
Delhi High Court · (2016) 03 DEL CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 397, Section 401, Section 482Penal Code, 1860 (IPC) - Section 279, Section 304, Section 304A, Section 338
High Courts11 Mar 2016Dismissed
Shashi Shekhar Thakur Vs State
Delhi High Court · (2016) 03 DEL CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 216, Section 439Penal Code, 1860 (IPC) - Section 109, Section 313, Section 34, Section 376(2) (f), Section 377
High Courts11 Mar 2016Disposed Off
Tata Power Delhi Distribution Ltd. Vs Commissioner of Sales Tax, Delhi and Others
Delhi High Court · (2016) 03 DEL CK 0074
Central Sales Tax Act, 1956 - Section 2 (g) (iv), Section 3, Section 3 (a), Section 3(a), Section 6, Section 8, Section 9, Section 9 (1), Section 9 (2)Constitution of India, 1950 - Article 366, Article 366 (29-A), Article 366 (29A) (d)
High Courts11 Mar 2016Disposed off
Satbir Rana Vs State (Govt. of NCT Delhi)
Delhi High Court · (2016) 03 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 202, Section 302, Section 34
High Courts11 Mar 2016Disposed off
Jasmohan Singh and Ors. Vs Freeze King Industries Pvt. Ltd. and Ors.
Delhi High Court · (2016) 5 ADDelhi 692 : (2016) 197 CompCas 42 : (2016) 229 DLT 134 : (2016) 156 DRJ 438
Companies Act, 1956 — Section 397, 398, 402
High Courts10 Mar 2016Dismissed
State Vs Lal Babu Mahto
Delhi High Court · (2016) 3 JCC 2107
Criminal Procedure Code, 1973 (CrPC) — Section 156, 378(4)Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts10 Mar 2016Dismissed
Ramesh Kumar Vs Union of India and Others
Delhi High Court · (2016) 4 ADDelhi 281
Border Security Force Act, 1968 - Section 26
High Courts10 Mar 2016Dismissed
Asha Gupta Vs Mahender Kumar and Others
Delhi High Court · (2016) 5 ADDelhi 175 : (2016) 231 DLT 364
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 20 Rule 7Evidence Act, 1872 - Section 74Registration Act, 1908 - Section 17(1) (b)
High Courts10 Mar 2016Disposed Off
Vishal Kaushik Vs State (Govt of NCT of Delhi) & Anr
Delhi High Court · (2016) 3 JCC 1546 : (2016) 5 RCRCriminal 852
Criminal Procedure Code, 1973 (CrPC) - Section 482Information and Technology Act, 2000 - Section 65, 66, 67
High Courts10 Mar 2016Allowed
Summer Fields School Vs Regional Provident Fund Commissioner
Delhi High Court · (2016) 4 ADDelhi 585 : (2016) 2 CLR 68 : (2016) 229 DLT 751 : (2016) 149 FLR 758 : (2016) LabLR 451 : (2016) 3 LLN 610
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(f), Section 6, Section 7AEmployees State Insurance Act, 1948 - Section 2(9)
High Courts10 Mar 2016Dismissed
Sanjay Kaushish and Others Vs State and Others
Delhi High Court · (2016) 4 ADDelhi 578 : (2016) 230 DLT 11
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 34, Section 406, Section 420
High Courts10 Mar 2016Disposed Off
Commissioner of Income Tax Vs Harjeev Aggarwal
Delhi High Court · (2016) 5 ADDelhi 350 : (2016) 290 CurTR 263 : (2016) 229 DLT 33
Criminal Procedure Code, 1973 (CrPC) - Section 94Income Tax Act, 1961 - Section 131, Section 132, Section 132 (4), Section 132(4), Section 132A, Section 139, Section 143(1), Section 158B, Section 158B(b), Section 158BA, Section 158BA(2), Sect
High Courts10 Mar 2016Allowed
Gaurav Kumar and Others Vs State and another.
Delhi High Court · (2016) 5 ADDelhi 47
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts10 Mar 2016Allowed
Ankur Sangwan Vs Union of India and Others
Delhi High Court · (2016) 4 ADDelhi 753 : (2016) 4 ADDelhi 161 : (2016) 229 DLT 63
Constitution of India, 1950 — Article 226
High Courts10 Mar 2016Disposed off
National Insurance Company Ltd. Vs Jagram and Others
Delhi High Court · (2016) 03 DEL CK 0091
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Motor Vehicles Act, 1988 - Section 140, Section 166, Section 181, Section 3