High Courts16 Mar 2016Dismissed
Bharat Bhushan Vs Abdul Ghaffar
Delhi High Court · (2016) 2 RCRRent 353
Delhi Rent Control Act, 1958 — Section 14(1)(e)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 86 of 133
High Courts16 Mar 2016Disposed Off
NM Vs BS*
Delhi High Court · (2016) 5 ADDelhi 519 : (2016) 163 AIC 561 : (2016) 229 DLT 552 : (2016) 2 DMC 418 : (2016) 157 DRJ 335
Hindu Marriage Act, 1955 - Section 13(1) (ia), Section 28
High Courts16 Mar 2016Disposed off
Giri Raj Kishore and Others Vs State
Delhi High Court · (2016) 6 ADDelhi 118 : (2016) 2 CriCC 735 : (2016) 4 Crimes 216 : (2016) 229 DLT 378
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 20, Section 7-APenal Code, 1860 (IPC) - Section 302, Section 304, Section 304 (II), Section 307, Se
High Courts16 Mar 2016Dismissed
Ranjeet Mukhiya Vs State
Delhi High Court · (2016) 5 ADDelhi 528 : (2016) 2 CriCC 829 : (2016) 229 DLT 529
Penal Code, 1860 (IPC) — Section 302
High Courts16 Mar 2016Dismissed
Rajinder Kaur Vs Ajay Kumar Sinha
Delhi High Court · (2016) 03 DEL CK 0093
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Delhi Rent Control Act, 1958 - Section 50Specific Relief Act, 1963 - Section 41(i) (h)
High Courts16 Mar 2016Disposed off
Naeem Vs State and Others
Delhi High Court · (2016) 03 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts16 Mar 2016Dismissed
Eagle Theatres and Others Vs UOI and Others
Delhi High Court · (2016) 03 DEL CK 0040
Constitution of India, 1950 - Article 14
High Courts16 Mar 2016Dismissed
State Vs Ramesh
Delhi High Court · (2016) 03 DEL CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313, Section 378(3)Penal Code, 1860 (IPC) - Section 120B, Section 363, Section 366, Section 376
High Courts16 Mar 2016Disposed off
Bajaj Allianz General Insurance Co. Ltd. Vs Izhar Ahmad and Others
Delhi High Court · (2016) 03 DEL CK 0037
Motor Vehicles Act, 1988 - Section 140, Section 166
High Courts16 Mar 2016Allowed
State of NCT of Delhi Vs Harishankar and Anr.
Delhi High Court · (2016) 4 ADDelhi 618
Penal Code, 1860 (IPC) — Section 397
High Courts15 Mar 2016Dismissed
Pan Parag India Ltd. Vs Director General of Foreign Trade
Delhi High Court · (2016) 336 ELT 625
High Courts15 Mar 2016Dismissed
State Vs Mahender
Delhi High Court · (2016) 229 DLT 19
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378(1)Penal Code, 1860 (IPC) - Section 376 (2) (f), Section 376(2) (f), Section 511
High Courts15 Mar 2016Disposed off
Gail (India) Private Ltd. Vs Sravanthi Energy Private Ltd. and Others
Delhi High Court · (2016) 229 DLT 20
Arbitration and Conciliation Act, 1996 - Section 11(6), Section 12, Section 12(1) (a), Section 13 (2), Section 15, Section 15 (2), Section 15(1), Section 9
High Courts15 Mar 2016Disposed off
Navayuga Engineering Co. P. Ltd. Vs Public Works Department and Others
Delhi High Court · (2016) 6 ADDelhi 134 : (2016) 3 ArbiLR 6 : (2016) 229 DLT 226 : (2016) 156 DRJ 160 : (2016) 4 RAJ 387
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 55, Section 56
High Courts15 Mar 2016Disposed Off
Union of India Vs Nagarjuna Construction Co. Ltd.
Delhi High Court · (2016) 157 DRJ 192 : (2016) 5 RAJ 741
Arbitration and Conciliation Act, 1996 - Section 34(3)
High Courts15 Mar 2016Allowed
State NCT of Delhi Vs Inderpreet Singh & Anr
Delhi High Court · (2016) 3 JCC 1590
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts15 Mar 2016Allowed
Prem Pal Vs The State Govt. of NCT of Delhi
Delhi High Court · (2016) 3 JCC 1607
Penal Code, 1860 (IPC) - Section 376
High Courts15 Mar 2016Allowed
C.S. Agarwal and another. Vs Nirmal Jain and Others
Delhi High Court · (2016) 6 ADDelhi 329 : (2016) 163 AIC 538 : (2016) 2 CivCC 852 : (2016) 229 DLT 375 : (2016) 157 DRJ 268 : (2016) 1 RajdhaniLR 194
Registration Act, 1908 — Section 17(1)(b), 49Stamp Act, 1899 — Section 33, 34, 35Transfer of Property Act, 1882 — Section 53A
High Courts15 Mar 2016Dismissed
Chennai-Ennore Port Road Co. Ltd. Vs RDS Project Ltd.
Delhi High Court · (2016) 2 ArbiLR 155 : (2016) 5 RAJ 220
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 73
High Courts15 Mar 2016Dismissed
Dalip Singh Vs UOI and Others
Delhi High Court · (2016) 03 DEL CK 0107
Central Reserve Police Force Act, 1949 - Section 10, Section 10 (j), Section 10(j), Section 11, Section 11 (1), Section 11(1), Section 12, Section 9, Section 9 (b), Section 9(b)