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Delhi High Court judgments, 2016

2,648 judgments · page 87 of 133

High Courts15 Mar 2016Allowed

Jaibun and Others Vs State

Delhi High Court · (2016) 03 DEL CK 0085

Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 302, Section 364, Section 365
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High Courts15 Mar 2016Dismissed

Ranjeet Mukhiya Vs State

Delhi High Court · (2016) 03 DEL CK 0069

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 342Penal Code, 1860 (IPC) - Section 302
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High Courts14 Mar 2016Allowed

Hotel Taj Palace Vs Ravi Rohilla and Others

Delhi High Court · (2016) 228 DLT 699 : (2016) 156 DRJ 269 : (2016) 149 FLR 568

Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 33, Section 33(2) (b), Section 33(2)(b), Section 33-2(b)
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High Courts14 Mar 2016Disposed Off

Piccadily Agro Industries Ltd. Vs Ashok Narwal and Others

Delhi High Court · (2016) 6 ADDelhi 236 : (2016) 229 DLT 604 : (2016) 66 PTC 209

Arbitration and Conciliation Act, 1996 - Section 14Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 10, Order 7 Rule 10A, Section 115, Section 20, Section 20(a), Section 20(b), Section 20(c)Constitution of India, 1950
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High Courts14 Mar 2016Dismissed

Rubina Ratnakar Vs State and Others

Delhi High Court · (2016) 03 DEL CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 182(2), Section 200, Section 202, Section 482, Section 82, Section 83Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 494, Section 495
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High Courts14 Mar 2016Dismissed

State Vs Lalit Ratawal

Delhi High Court · (2016) 03 DEL CK 0038

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313, Section 378 (1)Penal Code, 1860 (IPC) - Section 34, Section 376, Section 376 (2) (g), Section 377, Section 506
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