High Courts10 Mar 2016Dismissed
Neeraj Madan and Others Vs Expo Thermocontrols Pvt. Ltd.
Delhi High Court · (2016) 4 ADDelhi 296
Delhi Rent Control Act, 1958 — Section 50
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 89 of 133
High Courts10 Mar 2016Dismissed
U.P. State Industrial Dev Corp. Ltd. and Anr. Vs Mayur Syntex Ltd. & Ors.
Delhi High Court · (2016) 156 DRJ 420
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts09 Mar 2016Disposed Off
Rajpal Singh Vs UOI
Delhi High Court · (2017) 3 ADDelhi 99
CCS (Pension) Rules, 1972 - Rule 40
High Courts09 Mar 2016Disposed Off
Gillette India Ltd. Vs Commissioner of Customs
Delhi High Court · (2016) 338 ELT 711
High Courts09 Mar 2016Dismissed
Jagbir Singh Vs State and Others
Delhi High Court · (2016) 2 DMC 457
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 372Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B, Section 113-B, Section 114
High Courts09 Mar 2016Allowed
Angle Infrastructure Pvt. Ltd. Vs Ashok Manchanda and Others
Delhi High Court · (2016) 2 ArbiLR 394 : (2016) 228 DLT 624 : (2016) 156 DRJ 290 : (2016) 5 RAJ 103
Arbitration and Conciliation Act, 1996 — Section 11, Section 21, Section 23(1-A), Section 28, Section 30, Section 36, Section 59, Section 61, Section 62, Section 64, Section 66, Section 73, Section 74, Section 76, Section 8, Section 84, Section 9, Sec
High Courts09 Mar 2016Allowed
Kiran Abnashi Chawla and Others Vs Marguerite Chawla
Delhi High Court · (2016) 4 ADDelhi 613 : (2016) 156 DRJ 1
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Specific Relief Act, 1963 - Section 6, Section 6(3)Succession Act, 1925 - Section 211, Section 213, Section 57
High Courts09 Mar 2016Dismissed
Yogesh Kumar Vs Union of India and Others
Delhi High Court · (2016) 229 DLT 27
High Courts09 Mar 2016Disposed off
Rategain It Solutions Pvt. Ltd. Vs Getmore Developments Pvt. Ltd.
Delhi High Court · (2016) 229 DLT 24
Arbitration and Conciliation Act, 1996 — Section 11
High Courts09 Mar 2016Disposed off
Head Constable Dalel Singh Vs Union of India and Others
Delhi High Court · (2016) 229 DLT 23
Constitution of India, 1950 — Article 226
High Courts09 Mar 2016Dismissed
Vijay Kumar Jain (Shri) Vs Indian Oil Corporation Ltd. and another
Delhi High Court · (2016) 4 ADDelhi 660
Constitution of India, 1950 — Article 226
High Courts09 Mar 2016Disposed off
Arjun Dass and Others Vs Union of India and Others
Delhi High Court · (2016) 229 DLT 4
High Courts09 Mar 2016Disposed off
R. Sunder and Others Vs State NCT of Delhi and Others
Delhi High Court · (2016) 4 ADDelhi 484 : (2016) 2 Crimes 46 : (2016) 1 JCC 752 : (2016) 3 RCRCriminal 87
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 204(4), Section 251, Section 401(2), Section 482, Section 483Penal Code, 1860 (IPC) - Section 204(4), Section 34, Section 401(2), Section 499, Se
High Courts09 Mar 2016Allowed
Tirathram Shah Charitable Trust and Others Vs Anjali Birla Sawhney and Others
Delhi High Court · (2016) 4 ADDelhi 300 : (2016) 162 AIC 485 : (2016) 228 DLT 441 : (2016) 156 DRJ 277
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11, Section 92, Section 92(1), Section 92(2)
High Courts09 Mar 2016Disposed Off
Vodafone Essar Mobile Services Limited (Now Known as Vodafone Mobile Services Limited) Vs Union of India and Others
Delhi High Court · (2016) 285 CurTR 48 : (2016) 228 DLT 468 : (2016) 385 ITR 436
Income Tax Act, 1961 - Section 11, Section 119, Section 143 (2), Section 147, Section 148, Section 153, Section 153(1)(a), Section 153(3)(ii), Section 158BC, Section 158BD, Section 191, Section 192, Section 194H, Section 200, Section 201, Section 20
High Courts09 Mar 2016Allowed
Arvind and Others Vs The State and another
Delhi High Court · (2016) 4 ADDelhi 237
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts09 Mar 2016Allowed
Securities and Exchange Board of India Vs State (NCT of Delhi)
Delhi High Court · (2016) 03 DEL CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 397, Section 401Penal Code, 1860 (IPC) - Section 166, Section 167Securities and Exchange Board of India Act, 1992 - Section 12(1B), Section 24(1), Section 27, Section 27(1),
High Courts09 Mar 2016Disposed off
Rajpal Singh Vs UOI and Others
Delhi High Court · (2016) 03 DEL CK 0065
High Courts09 Mar 2016Allowed
National Fertilisers Ltd. and Others Vs Enforcement Directorate
Delhi High Court · (2016) 03 DEL CK 0057
Constitution of India, 1950 - Article 20 (3), Article 20(3), Article 227Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 227, Section 482Evidence Act, 1872 - Section 25
High Courts09 Mar 2016Dismissed
GSPL India Gasnet Limited Vs Petroleum & Natural Gas Regulatory Board and another.
Delhi High Court · (2016) 4 ADDelhi 353