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Delhi High Court judgments, 2016

2,648 judgments · page 92 of 133

High Courts03 Mar 2016Disposed off

Pawan Garg and Others Vs Shamsher Singh and Others

Delhi High Court · (2016) 6 ADDelhi 124 : (2016) 229 DLT 542 : (2016) 157 DRJ 344

Constitution of India, 1950 - Article 226Delhi Municipal Corporation Act, 1957 - Section 298, Section 299, Section 300, Section 301, Section 302, Section 303, Section 304, Section 305, Section 306, Section 307, Section 308, Section 309, Secti
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High Courts03 Mar 2016Dismissed

Kusum Lata Vs State and Others

Delhi High Court · (2016) 4 ADDelhi 362 : (2016) 2 RajdhaniLR 34

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 200, Section 372, Section 417Penal Code, 1860 (IPC) - Section 323, Section 34, Section 354, Section 452, Section 506Scheduled Castes and the Scheduled Tribes (Prevention
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High Courts03 Mar 2016Dismissed

Om Prakash Parasrampuria and Others Vs Union of India and Others

Delhi High Court · (2016) 3 BankJ 351 : (2016) 2 BC 505 : (2016) 228 DLT 452 : (2016) 155 DRJ 667 : (2016) 2 DRTC 226

Civil Procedure Code, 1908 (CPC) - Section 11, Section 25Presidency Towns Insolvency Act, 1909 - Section 9, Section 9(2), Section 9(3)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 34
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High Courts03 Mar 2016Disposed Off

Lakshmi Builders Vs Devinder Lakra

Delhi High Court · (2016) 4 ADDelhi 13 : (2016) 163 AIC 552 : (2016) 2 BC 699 : (2016) 3 CivCC 475 : (2016) 2 DCR 738 : (2016) 229 DLT 497 : (2016) 2 DRTC 408 : (2016) 3 JCC 140 : (2017) 2 RCRCivil 468

Civil Procedure Code, 1908 (CPC) — Order 37Negotiable Instruments Act, 1881 (NI) — Section 138, 4Punjab Registration Money Lenders Act, 1938 — Section 3
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