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Delhi High Court judgments, 2016

2,648 judgments · page 93 of 133

High Courts02 Mar 2016Dismissed

Kishori Lal Vs State

Delhi High Court · (2016) 4 ADDelhi 29 : (2016) 2 CriCC 550 : (2016) 228 DLT 428 : (2016) 156 DRJ 192 : (2016) 5 RCRCriminal 283

Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Prevention of Corruption Act, 1988 - Section 13 (1) (d), Section 13(1) (d), Section 13(2), Section 20, Section 27, Section 7
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High Courts02 Mar 2016Allowed

Kanhaiya Kumar Vs State of NCT of Delhi

Delhi High Court · (2016) 3 ADDelhi 305 : (2016) 2 CriCC 440 : (2016) 1 Crimes 764 : (2016) 227 DLT 612 : (2016) 155 DRJ 225 : (2016) 1 JCC 639

Constitution of India, 1950 - Article 19(1) (a), Article 19(2), Article 51ACriminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 120-B, Section 124A, Section 124-A, Section 147, Section 149, Section 34
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High Courts02 Mar 2016Disposed Off

Singer India Ltd. Vs TVS Sewing Needles Limited and Others

Delhi High Court · (2016) 6 ADDelhi 332 : (2016) 155 DRJ 601

Sick Industrial Companies (Special Provisions) Act, 1985 - Section 13, Section 15, Section 18, Section 18 (9), Section 18(1)(a), Section 18(1)(e), Section 18(2), Section 18(3)(b), Section 18(8), Section 19, Section 19(1), Section 19(4), Section 20, Se
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High Courts02 Mar 2016Allowed

State Vs D.V. Malhotra and Others

Delhi High Court · (2016) 155 DRJ 612 : (2016) 2 JCC 856

Criminal Procedure Code, 1973 (CrPC) - Section 177, Section 178, Section 179, Section 180, Section 181, Section 182, Section 183, Section 184, Section 185, Section 407, Section 407 (1) (c) (iv)Penal Code, 1860 (IPC) - Section 109, Section 120
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High Courts02 Mar 2016Allowed

Maria Assunta Vs State (NCT of Delhi)

Delhi High Court · (2016) 03 DEL CK 0078

Arms Act, 1959 - Section 25, Section 25(1) (a), Section 39Criminal Procedure Code, 1973 (CrPC) - Section 482Terrorist and Disruptive Activities (Prevention) Act, 1985 - Section 5
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High Courts01 Mar 2016Disposed Off

Ankush Dawar Vs State

Delhi High Court · (2017) 3 ADDelhi 104

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
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High Courts01 Mar 2016Disposed off

Sheela Rani and Others Vs National Insurance Co. Ltd. and Others

Delhi High Court · (2016) AAC 1481 : (2016) 2 ACC 50 : (2017) ACJ 843 : (2016) 4 ADDelhi 404 : (2016) 2 TAC 310

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Motor Vehicles Act, 1988 - Section 147, Section 149, Section 149 (2), Section 149 (2) (a) (11), Section 149(2), Section 149(2) (a) (ii), Section 163-A, Section 165, Section 166, Section 168, S
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