High Courts12 Jan 2016Allowed
Govt. of NCT of Delhi and Others Vs V.K. Bhardwaj
Delhi High Court · (2016) 01 DEL CK 0136
Criminal Procedure Code, 1973 (CrPC) - Section 173
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 127 of 133
High Courts12 Jan 2016Disposed off
Pradeep Garg Vs Director, All India Institute of Medical Sciences (AIIMS)
Delhi High Court · (2016) 01 DEL CK 0080
Administrative Tribunals Act, 1985 - Section 14Delhi School Education Act, 1973 - Section 8(3)
High Courts12 Jan 2016Dismissed
Union of India and Others Vs Suraj Bhan
Delhi High Court · (2016) 01 DEL CK 0079
High Courts12 Jan 2016Allowed
Manjeet Singh and Others Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 420, Section 467, Section 468, Section 471
High Courts11 Jan 2016Dismissed
Sarita and Others Vs State (NCT) of Delhi and Others
Delhi High Court · (2016) 3 ADDelhi 22 : (2016) 1 JCC 358
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 109, Section 201, Section 366A, Section 368, Section 376, Section 506(II)
High Courts11 Jan 2016Dismissed
Airports Authority of India Vs Delhi Development Authority and Others
Delhi High Court · (2016) 3 ADDelhi 226
Constitution of India, 1950 - Article 12Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts11 Jan 2016Disposed Off
Shweta Kapoor and Others Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 2 ADDelhi 426 : (2016) 226 DLT 538 : (2016) 154 DRJ 560 : (2016) 6 FLT 255 : (2016) 1 RCRCivil 855
Motor Vehicles Act, 1988 - Section 115, Section 194, Section 2, Section 200
High Courts11 Jan 2016Disposed off
Balwant Singh Vs Union of India and Others
Delhi High Court · (2016) 3 ADDelhi 704 : (2016) 226 DLT 626 : (2016) 154 DRJ 276
Land Acquisition Act, 1894 - Section 17, Section 18, Section 23(1A), Section 23(2), Section 4, Section 4(1), Section 54, Section 6
High Courts11 Jan 2016Allowed
Phool Kumar Vs State and Others
Delhi High Court · (2016) 2 ADDelhi 354
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts11 Jan 2016Disposed off
Suman Kumar Choudhary Vs S.S. Mota Singh Senior Secondary Model School and Others
Delhi High Court · (2016) 227 DLT 203
High Courts11 Jan 2016Disposed Off
Kavita Kumari Vs State and Others
Delhi High Court · (2016) 1 JCC 340
Penal Code, 1860 (IPC) - Section 323, Section 34, Section 406, Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 29
High Courts11 Jan 2016Disposed Off
Bhandari Engineers and Builders Pvt. Ltd. Vs Maharia Raj Joint Venture and Others
Delhi High Court · (2016) 229 DLT 744 : (2016) 227 DLT 302 : (2016) 155 DRJ 212
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 41, Order 21 Rule 41(1), Order 21 Rule 41(2), Order 21 Rule 41(3), Section 151Penal Code, 1860 (IPC) - Section 191, Section 193, Section 199, Section 209Provincial Insolvency Act, 1920
High Courts11 Jan 2016Dismissed
Ramesh Chander Jainth Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0093
Constitution of India, 1950 - Article 226, Article 227
High Courts11 Jan 2016Dismissed
Medical Council of India Vs RKDF Medical College Hospital and Research Centre and Others
Delhi High Court · (2016) 01 DEL CK 0057
Constitution of India, 1950 - Article 141
High Courts11 Jan 2016Disposed Off
Commissioner of C. Ex., Delhi-II Vs Som Pan Products Alloys Pvt. Ltd.
Delhi High Court · (2016) 332 ELT 404
Central Excises and Salt Act, 1944 - Section 11A, Section 35G
High Courts11 Jan 2016Disposed off
Vinod Kumar Vs State
Delhi High Court · (2016) 227 DLT 32
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 394, 397
High Courts11 Jan 2016Allowed
Mayur Bedi Vs State of Delhi and Anr.
Delhi High Court · (2016) 227 DLT 9 : (2016) 5 RCRCriminal 565
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13B(1)
High Courts08 Jan 2016Dismissed
Commissioner of Income Tax-2 Vs Central Warehousing Corporation Ltd.
Delhi High Court · (2016) 382 ITR 172
Income Tax Act, 1961 - Section 143 (3), Section 143(3), Section 14A
High Courts08 Jan 2016Dismissed
Dheeraj Kumar Tokas Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 227 DLT 29 : (2016) 1 JCC 459 : (2016) 5 RCRCriminal 603
Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 186, Section 323, Section 332, Section 336, Section 34, Section 341, Section 353, Section 354, Section 451, Sec
High Courts08 Jan 2016Disposed off
Samachar Dhara Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 23
Constitution of India, 1950 - Article 14