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Delhi High Court judgments, 2016

2,648 judgments · page 126 of 133

High Courts13 Jan 2016Disposed off

Angle Infrastructure P. Ltd. Vs State (NCT of Delhi) and Others

Delhi High Court · (2016) 160 AIC 697 : (2016) 2 CriCC 146 : (2016) 2 DCR 781 : (2016) 227 DLT 56 : (2016) 154 DRJ 272 : (2016) 2 JCC 793 : (2016) 2 MadWNCri 159 : (2016) 2 NIJ 501 : (2016) 5 RCRCriminal 321

Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 311, Section 313, Section 315, Section 482Evidence Act, 1872 - Section 91, Section 92Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts13 Jan 2016Dismissed

Jane Norman Retail Pvt. Ltd. and Others Vs State (NCT of Delhi) and Others

Delhi High Court · (2016) ACD 469 : (2016) ALLMRCri 328 : (2016) 2 CivCC 593 : (2016) 227 DLT 20 : (2016) 154 DRJ 553 : (2016) 4 JCC 194 : (2016) 1 JCC 53 : (2016) 2 NIJ 293 : (2016) 2 RCRCivil 555 : (2016) 2 RCRCriminal 571

Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 251, Section 313Negotiable Instruments Act, 1881 (NI) - Section 118, Section 138, Section 139, Section 145, Section 145(2)
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High Courts13 Jan 2016Dismissed

Milan Dass Vs State

Delhi High Court · (2016) 1 JCC 449 : (2016) 5 RCRCriminal 596

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 82, Section 83
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High Courts13 Jan 2016Allowed

Ashok Kumar Aggarwal Vs CBI and Others

Delhi High Court · (2016) CriLJ 2410 : (2016) 227 DLT 12 : (2016) 154 DRJ 489

Central Vigilance Commission Act, 2003 - Section 8Constitution of India, 1950 - Article 21, Article 226, Article 227, Article 356Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 161, Section 164, Section 166-B, Section
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High Courts12 Jan 2016Allowed

Mohd. Wasim Vs State of NCT of Delhi and Others

Delhi High Court · (2016) 1 JCC 462 : (2016) 5 RCRCriminal 605

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 361, Section 363, Section 366, Section 376Prohibition of Child Marriage Act, 2006 - Section 3
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High Courts12 Jan 2016Dismissed

Fatima Vs State Govt. of Nct of Delhi

Delhi High Court · (2016) 227 DLT 85 : (2016) 154 DRJ 290 : (2016) 2 JCC 101 : (2016) 5 RCRCriminal 169

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 21(c), Section 37, Section 50, Section 61
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High Courts12 Jan 2016Disposed off

D.K.C. Vs K.C. and Others

Delhi High Court · (2016) 3 CivilLJ 88 : (2016) 227 DLT 1 : (2016) 1 DMC 264 : (2016) 154 DRJ 467 : (2016) 1 HLR 629 : (2016) 5 RCRCriminal 455

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3AContempt of Courts Act, 1971 - Section 2(b)Hindu Marriage Act, 1955 - Section 13B(1), Section 13B(2)
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High Courts12 Jan 2016Dismissed

State (NCT of Delhi) Vs Firoz Khan and Others

Delhi High Court · (2016) 161 AIC 575 : (2016) 2 CriCC 274 : (2016) 3 Crimes 480 : (2016) 227 DLT 675 : (2016) 3 JCC 2066 : (2016) 2 RCRCriminal 826

Criminal Procedure Code, 1973 (CrPC) - Section 378 (1)Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 109, Section 376, Section 384, Section 506
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