High Courts15 Jan 2016Disposed Off
Ravinder Jain Vs State
Delhi High Court · (2016) 231 DLT 26
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 124 of 133
High Courts15 Jan 2016Disposed off
Rajasthan State Road Transport Corporation and Others Vs Aarti and Others
Delhi High Court · (2016) 1 ACC 393
Motor Vehicles Act, 1988 - Section 140, Section 166Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337
High Courts15 Jan 2016Allowed
Abhinav Nagpal Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 2 ADDelhi 400 : (2016) 227 DLT 21 : (2016) 1 JCC 444 : (2016) 5 RCRCriminal 425
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12
High Courts15 Jan 2016Disposed off
Naresh Chadha Vs State
Delhi High Court · (2016) 01 DEL CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 465, Section 467, Section 471
High Courts15 Jan 2016Disposed off
McGraw Hill Education (India) Pvt. Ltd. Vs V.V.R. Murthy
Delhi High Court · (2016) 01 DEL CK 0139
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37, Section 24Constitution of India, 1950 - Article 227
High Courts15 Jan 2016Dismissed
State (Govt. of NCT of Delhi) Vs Ajay and Others
Delhi High Court · (2016) 2 JCC 1371
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162 (1), Section 313, Section 378 (3), Section 482Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts15 Jan 2016Dismissed
Guddi Vs The State
Delhi High Court · (2016) 01 DEL CK 0132
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 173, Section 374Evidence Act, 1872 - Section 27, Section 65BPenal Code, 1860 (IPC) - Section 201, Section 300, Section 302, Section 34, Section 364
High Courts15 Jan 2016Allowed
Parkash Yadav Vs The State of NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0114
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13B(1)Penal Code, 1860 (IPC) - Section 324, Section 34
High Courts15 Jan 2016Disposed off
Dilawar Singh Vs Vinay Mawandia and Others
Delhi High Court · (2016) 01 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 420, Section 468, Section 471
High Courts15 Jan 2016Dismissed
Employee State Insurance Corporation Vs Batra Hospital and Medical Research Centre and Others
Delhi High Court · (2016) 3 CLR 671 : (2016) 2 CLR 1076 : (2016) 150 FLR 893 : (2016) 3 LLJ 216
Criminal Procedure Code, 1973 (CrPC) - Section 482Employees State Insurance Act, 1948 - Section 2(22), Section 44, Section 45, Section 45 (2), Section 45(2)
High Courts15 Jan 2016Dismissed
Lott Carey Baptist Mission and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0071
Delhi School Education Act, 1973 - Section 12, Section 8(2)
High Courts15 Jan 2016Disposed off
Rajiv Dutta Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0065
High Courts15 Jan 2016Disposed off
Puneet Gulati and Others Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 406, Section 498A
High Courts15 Jan 2016Dismissed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Sanjida Begum & Ors.
Delhi High Court · (2016) 1 ACC 15
High Courts15 Jan 2016Dismissed
Rattan Gupta Vs Lt. Governor, Govt. of NCT of Delhi & Ors.
Delhi High Court · (2016) 227 DLT 5
Delhi Co-operative Societies Act, 2003 — Section 139Delhi Co-operative Societies Rules, 2007 — Rule 165
High Courts15 Jan 2016Allowed
Naveen Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 320(2), Section 482Penal Code, 1860 (IPC) - Section 408
High Courts15 Jan 2016Allowed
Sarabjeet Kaur Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 419, Section 420, Section 448, Section 467, Section 468, Section 471
High Courts15 Jan 2016Disposed off
Simayan Pati and Others Vs The State NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts15 Jan 2016Allowed
Mahesh Kumar & Ors. Vs State and Anr.
Delhi High Court · (2016) 3 ADDelhi 761
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts14 Jan 2016Dismissed
Reeta Sehgal & Others Vs Ravindernath & Another
Delhi High Court · (2016) 2 ACC 7
Motor Vehicles Act, 1988 - Section 173