High Courts18 Jan 2016Dismissed
Pr. Commissioner of Income Tax-6 Vs Manupatra Information Solution
Delhi High Court · (2016) 01 DEL CK 0090
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 123 of 133
High Courts18 Jan 2016Allowed
Sanjay Kumar and Others Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts18 Jan 2016Allowed
Sushila Agarwal Vs Parshotam Sarup Agarwal and Others
Delhi High Court · (2016) 01 DEL CK 0082
High Courts18 Jan 2016Dismissed
Mange Ram Vs Rattan Singh & ors.
Delhi High Court · (2016) 3 ADDelhi 757 : (2016) 159 AIC 724 : (2016) 1 PLR 35
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts18 Jan 2016Dismissed
Anil Tyagi Vs Arun Sharma and Anr.
Delhi High Court · (2016) 1 PLR 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jan 2016Allowed
Vikas and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, Section 304B, Section 306, Section 34, Section 498A
High Courts15 Jan 2016Dismissed
Pramod Vs State
Delhi High Court · (2016) 228 DLT 301
Criminal Procedure Code, 1973 (CrPC) - Section 160, Section 173, Section 313, Section 391, Section 428, Section 82, Section 83Evidence Act, 1872 - Section 65-BPenal Code, 1860 (IPC) - Section 302, Section 34, Section 364, Section 395
High Courts15 Jan 2016Dismissed
Chander Bhan Vs State and Others
Delhi High Court · (2016) 1 JCC 699
Criminal Procedure Code, 1973 (CrPC) - Section 372Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 304-B, Section 34, Section 498A, Section 498-A
High Courts15 Jan 2016Dismissed
Sunita Arora Vs Delhi University and Others
Delhi High Court · (2016) 228 DLT 7
Constitution of India, 1950 - Article 12, Article 226
High Courts15 Jan 2016Disposed off
Raghu Nath Sahai Anand Vs Pushpa Devi and Others
Delhi High Court · (2016) 3 ADDelhi 600 : (2016) 161 AIC 852 : (2016) 227 DLT 415 : (2016) 154 DRJ 598
Civil Procedure Code, 1908 (CPC) - Section 10, Section 151, Section 152, Section 97Delhi High Court (Amendment) Act, 2015 - Section 4Evidence Act, 1872 - Section 45, Section 47, Section 67, Section 68
High Courts15 Jan 2016Allowed
Hari Om Gupta Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 3 ADDelhi 10 : (2016) 227 DLT 600 : (2016) 3 JCC 2071
High Courts15 Jan 2016Dismissed
Yodh Raj and Others Vs Narain Kumar and Sons
Delhi High Court · (2016) 2 ADDelhi 481 : (2016) AIRCC 974 : (2016) 227 DLT 363 : (2016) 154 DRJ 645 : (2016) 1 RCRRent 222 : (2016) 1 RentLR 141
Delhi Rent Control Act, 1958 - Section 14 (1) (e), Section 19, Section 19 (1), Section 25-B(4)
High Courts15 Jan 2016Dismissed
Manju Vs State and Others
Delhi High Court · (2016) 3 ADDelhi 16 : (2016) 5 RCRCriminal 420
Criminal Procedure Code, 1973 (CrPC) - Section 281, Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 325, Section 341, Section 352, Section 354, Section 509
High Courts15 Jan 2016Allowed
CBSE Vs Mount Carmel School Society and Others
Delhi High Court · (2016) 2 ADDelhi 301 : (2016) 227 DLT 373 : (2016) 154 DRJ 660
Constitution of India, 1950 - Article 14, Article 141, Article 21, Article 23, Article 30, Article 30(1), Article 32Delhi School Education Act, 1973 - Section 10, Section 10, Section 10, Section 10(1), Section 10(2), Section 11, Section 11, S
High Courts15 Jan 2016Disposed Off
Dushyant Kumar Jain Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2016) 2 ADDelhi 213 : (2016) 288 CurTR 124 : (2016) 381 ITR 428
Constitution of India, 1950 - Article 226, Article 227Income Tax Act, 1961 - Section 120, Section 120 (1), Section 120 (2), Section 142(1), Section 143 (3), Section 143(2), Section 143(3), Section 147, Section 148, Section 149, Section 149(1)
High Courts15 Jan 2016Partly Allowed
N. Kumar Associates International Vs Union of India
Delhi High Court · (2016) 227 DLT 309
High Courts15 Jan 2016Dismissed
National Highways Authority of India Vs BSC-RBM-PATI Joint Venture
Delhi High Court · (2016) 2 ADDelhi 261 : (2016) 155 DRJ 50 : (2016) 4 RAJ 261
Arbitration and Conciliation Act, 1996 - Section 34, Section 37
High Courts15 Jan 2016Dismissed
Federation of Residents Welfare Associations, Vasant Kunj Vs Union of India and Others
Delhi High Court · (2016) 3 ADDelhi 1 : (2016) 227 DLT 21
Delhi Municipal Corporation Act, 1957 - Section 389, Section 389, Section 390, Section 390, Section 391, Section 391, Section 392, Section 392
High Courts15 Jan 2016Disposed off
Babbloo and Others Vs State (N.C.T. of Delhi)
Delhi High Court · (2016) 3 ADDelhi 26 : (2016) 2 JCC 796 : (2016) 5 RCRCriminal 424
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 323, Section 34
High Courts15 Jan 2016Dismissed
DTC Vs Delhi Administration Ors.
Delhi High Court · (2016) 3 ADDelhi 258
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, Section 17(B), Section 17B, Section 33(2) (b)Limitation Act, 1963 - Section 5