COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 125 of 133

High Courts14 Jan 2016Disposed Off

Manu Markande and Others Vs The State and Others

Delhi High Court · (2016) 228 DLT 4

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 2, Order 7 Rule 9, Order 8 Rule 1A(3)Limitation Act, 1963 - Section 27

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High Courts14 Jan 2016Dismissed

Central Bureau of Investigation Vs Raja Bhattacharya and Others

Delhi High Court · (2016) 228 DLT 2

Criminal Procedure Code, 1973 (CrPC) - Section 439(2), Section 482

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High Courts14 Jan 2016Allowed

Delhi Transport Corporation Vs Om Kanwar

Delhi High Court · (2016) 2 CLR 1078 : (2016) 226 DLT 695 : (2016) 150 FLR 883 : (2016) 3 LLJ 96 : (2016) 2 SCT 254

Industrial Disputes Act, 1947 - Section 33, Section 33(2) (b)

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High Courts14 Jan 2016Dismissed

Kumari Sushila Yadav Vs Atul Chaudhary and Others

Delhi High Court · (2016) 227 DLT 73 : (2016) 155 DRJ 11

Citizenship Act, 1955 - Section 6- A(1) (d)Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 12 Rule 6, Order 8 Rule 5, Section 30Easements Act, 1882 - Section 60(b)

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High Courts14 Jan 2016Allowed

Sun Pharmaceutical Industries Ltd. Vs Deputy Commissioner of Income Tax and Others

Delhi High Court · (2016) 287 CurTR 621 : (2016) 227 DLT 623 : (2016) 381 ITR 387

Income Tax Act, 1961 - Section 10 (34), Section 10(34), Section 115JB, Section 119, Section 119 (1), Section 119(1), Section 143 (3), Section 143(1), Section 143(2), Section 143(3), Section 147, Section 148, Section 14A, Section 14-A, Section 151 (1),

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High Courts14 Jan 2016Disposed Off

HS Power Projects Pvt. Ltd. Vs Commissioner of Trade and Taxes, Delhi

Delhi High Court · (2016) 226 DLT 690

Delhi Sales Tax on Works Contract Act, 1999 - Section 2 (1) (u), Section 2(1) (f), Section 3(1), Section 4, Section 5, Section 5(1), Section 6, Section 6 (1), Section 6(1)Delhi Value Added Tax Act, 2004 - Section 6, Section 81Karnata

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High Courts14 Jan 2016Disposed off

European Motor Works Private Limited Vs ICICI Bank Limited and Others

Delhi High Court · (2016) 160 AIC 701 : (2016) 2 CivilLJ 856 : (2016) 227 DLT 406

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Section 115Specific Relief Act, 1963 - Section 42, Section 43

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High Courts14 Jan 2016Allowed

Mukesh and Others Vs The State and Others

Delhi High Court · (2016) 1 JCC 442 : (2016) 5 RCRCriminal 594

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13(B)(1), Section 13(B)(2)

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High Courts14 Jan 2016Disposed Off

Vaish Associates Advocates Vs Assistant Commissioner of Income Tax

Delhi High Court · (2016) 01 DEL CK 0160

Constitution of India, 1950 - Article 226, Article 227Income Tax Act, 1961 - Section 143(3), Section 148, Section 155 (1A), Section 28(v), Section 40 (b) (v), Section 40(b), Section 40(b) (iii), Section 40(b) (v)

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High Courts14 Jan 2016Allowed

Dhanwant Kaur Butalia and Others Vs Guru Nanak Public School and Others

Delhi High Court · (2016) 01 DEL CK 0126

Constitution of India, 1950 - Article 30, Article 30 (1)Delhi School Education Act, 1973 - Section 10, Section 10 (1), Section 12, Section 17, Section 18, Section 24, Section 4

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High Courts14 Jan 2016Disposed off

Jai Prakash and Others Vs Birma Devi and Others

Delhi High Court · (2016) 01 DEL CK 0115

Delhi Rent Control Act, 1958 - Section 14(1)(e)Evidence Act, 1872 - Section 116

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High Courts14 Jan 2016Partly Allowed

Pawan Kumar Bhatia and Others Vs Madhu Bharti

Delhi High Court · (2016) 01 DEL CK 0066

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 239, Section 251, Section 482, Section 483Penal Code, 1860 (IPC) - Section 21, Section 304, Section 504, Section 506

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High Courts14 Jan 2016Dismissed

TATA AIG General Insurance Co. Ltd. Vs Smt Rekha Sethi & Ors.

Delhi High Court · (2016) 2 ACC 113 : (2017) ACJ 360 : (2016) 3 TAC 44

Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)

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High Courts14 Jan 2016Disposed off

Power Finance Corporation Ltd. Vs Sushma Singh & Ors.

Delhi High Court · (2016) 227 DLT 9

Constitution of India, 1950 — Article 226

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High Courts13 Jan 2016Disposed Off

Yum Restaurants (India) Private Limited and Others Vs Income Tax Officer and Others

Delhi High Court · (2016) 283 CurTR 129 : (2016) 380 ITR 637

Income Tax Act, 1961 - Section 144(3), Section 144C(1), Section 260-A, Section 37(1), Section 40A(2) (b), Section 40A(2)(b), Section 79, Section 92(3), Section 92B, Section 92CA, Section 92CA(3)

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High Courts13 Jan 2016Disposed off

Union of India and Others Vs Rakesh Ranjan

Delhi High Court · (2016) 228 DLT 2

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High Courts13 Jan 2016Disposed Off

V. Sukumar Iyer Vs The State and Others

Delhi High Court · (2016) 227 DLT 490

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High Courts13 Jan 2016Allowed

Rajora Builder Vs Delhi Jal Board

Delhi High Court · (2016) 227 DLT 480

Civil Procedure Code, 1908 (CPC) - Section 144, Section 151

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High Courts13 Jan 2016Allowed

Sheetal Prasad Singh Vs State and Others

Delhi High Court · (2016) 227 DLT 22 : (2016) 5 RCRCriminal 386

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 395, Section 465, Section 468, Section 471

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High Courts13 Jan 2016Dismissed

Today Hotels (New Delhi) Pvt. Ltd. Vs Intecture India Designs Pvt. Ltd.

Delhi High Court · (2016) 226 DLT 706 : (2016) 154 DRJ 567 : (2016) 1 PLR 26 : (2016) 4 RAJ 205

Arbitration and Conciliation Act, 1996 - Section 10, Section 34, Section 37, Section 37(1), Section 39, Section 5, Section 8, Section 8(1), Section 9Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Section 104, Section 96Delhi Hig

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