CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 128 of 133

High Courts08 Jan 2016Dismissed

Fenner (India) Ltd. Vs Brahmaputra Valley Fertilizer Corporation Ltd.

Delhi High Court · (2016) 1 ArbiLR 249 : (2016) 227 DLT 285 : (2016) 154 DRJ 294 : (2016) 4 RAJ 135

Arbitration and Conciliation Act, 1996 - Section 11, Section 34, Section 8, Section 8(1)Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 12 Rule 6, Order 14 Rule XIV, Order 15 Rule 15, Order 7 Rule 11, Section 151, Section 35-A
Read judgment
High Courts08 Jan 2016Dismissed

Jnanedar Nath Das Vs State

Delhi High Court · (2016) 1 JCC 414 : (2016) 5 RCRCriminal 685

Criminal Procedure Code, 1973 (CrPC) - Section 164Protection of Children from Sexual Offences Act, 2012 - Section 10
Read judgment
High Courts08 Jan 2016Disposed off

MS Shoes East Ltd. Vs Anand Khandelwal

Delhi High Court · (2016) 01 DEL CK 0058

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4, Order 6 Rule 17, Section 151, Section 2(11)Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 506
Read judgment