High Courts08 Jan 2016Disposed off
Sandplast (India) Ltd. Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0056
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 129 of 133
High Courts08 Jan 2016Disposed off
Manjeet Vs The State (NCT of Delhi) & Ors.
Delhi High Court · (2016) 3 AICLR 527 : (2016) 1 JCC 574 : (2016) 2 RCRCriminal 856
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts08 Jan 2016Allowed
Sunil Swain & Ors Vs State of NCT of Delhi & Anr
Delhi High Court · (2016) 227 DLT 24 : (2016) 5 RCRCriminal 388
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 406, 498A, 506
High Courts07 Jan 2016Dismissed
ACN College Of Pharmacy Vs All India Council For Technical Education
Delhi High Court · (2016) 01 DEL CK 0400
High Courts07 Jan 2016Allowed
Union Public Service Commission Vs Amitesh Mishra and Others
Delhi High Court · (2016) 227 DLT 29
Constitution of India, 1950 - Article 226
High Courts07 Jan 2016Dismissed
BEHL Associates Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 28
Arbitration Act, 1940 - Section 14(2), Section 30, Section 33
High Courts07 Jan 2016Dismissed
State Bank of India Vs Rajesh Chandra
Delhi High Court · (2016) 160 AIC 659 : (2016) 2 CivCC 203 : (2016) 227 DLT 110
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 17Partnership Act, 1932 - Section 69, Section 69(3) (a)
High Courts07 Jan 2016Disposed Off
Nanda Khemka and Others Vs State (NCT) Delhi and Others
Delhi High Court · (2016) 2 ADDelhi 135 : (2016) 155 DRJ 544 : (2016) 5 RCRCriminal 477
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 30 Rule 1, Order 30 Rule 2, Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 - Section 17, Section 24, Section 25Criminal Procedure Code, 1973 (CrPC) - Section 482, Section
High Courts07 Jan 2016Allowed
V.P. Yadav Vs The Registrar Cooperative Societies and Others
Delhi High Court · (2016) 226 DLT 621
Delhi Co-operative Societies Act, 1972 - Section 27, Section 29, Section 60, Section 61, Section 63Delhi Co-operative Societies Act, 2003 - Section 112, Section 29, Section 70, Section 71
High Courts07 Jan 2016Dismissed
Pr. Commissioner of Income Tax Vs Facor Power Ltd.
Delhi High Court · (2016) 2 ADDelhi 81 : (2016) 283 CurTR 141 : (2016) 380 ITR 474
Income Tax Act, 1961 - Section 14, Section 143(3), Section 260A, Section 3, Section 4
High Courts07 Jan 2016Dismissed
AS Vs SNS
Delhi High Court · (2016) 2 ADDelhi 40 : (2016) AIR(Delhi) 43 : (2016) 1 CivCC 724 : (2016) 2 CivilLJ 480 : (2016) 226 DLT 565 : (2016) 1 DMC 379 : (2016) 1 HLR 582 : (2016) 2 RCRCivil 292
Hindu Marriage Act, 1955 - Section 13 (1) (ia), Section 13(1) (ia), Section 28
High Courts07 Jan 2016Dismissed
Bhim Sen Singh Vs The University of Delhi and Others
Delhi High Court · (2016) 227 DLT 60
High Courts07 Jan 2016Disposed Off
Registrar, Supreme Court of India Vs Lokesh K. Batra and Others
Delhi High Court · (2016) 1 ADDelhi 713 : (2016) 226 DLT 561 : (2016) 154 DRJ 463 : (2016) 2 RCRCivil 184
Right to Information Act, 2005 - Section 19(8)(a), Section 19(8)(a)(i), Section 2, Section 2(f), Section 2(i), Section 2(j), Section 2(j)(iv), Section 3, Section 4(1)(a), Section 7, Section 7(9), Section 8
High Courts07 Jan 2016Allowed
Hari Mohan Sharma Vs State of NCT of Delhi
Delhi High Court · (2016) 2 ADDelhi 49 : (2016) CriLJ 1218 : (2016) 2 Crimes 385 : (2016) 1 JCC 362 : (2016) 5 RCRCriminal 471
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164Penal Code, 1860 (IPC) - Section 376, Section 90
High Courts07 Jan 2016Dismissed
Shikha Misra and Others Vs S. Krishnamurthy
Delhi High Court · (2016) 2 CivCC 167 : (2016) 227 DLT 66
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Specific Relief Act, 1963 - Section 20(2) (c)
High Courts07 Jan 2016Dismissed
Engineers India Limited Vs Tema India Limited
Delhi High Court · (2016) 2 ADDelhi 513 : (2016) 1 ArbiLR 282 : (2016) 226 DLT 531 : (2016) 1 PLR 13 : (2016) 4 RAJ 54
Arbitration and Conciliation Act, 1996 - Section 28(3), Section 34Contract Act, 1872 - Section 34 (2) (b) (ii), Section 73, Section 74
High Courts07 Jan 2016Allowed
International Planned Parenthood Federation (IPPF) Vs Madhu Bala Nath
Delhi High Court · (2016) 2 ADDelhi 125 : (2016) AIR(Delhi) 71 : (2016) 2 DCR 707 : (2016) 226 DLT 587 : (2016) 2 NIJ 445
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3, Order 18 Rule 4Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 273, Section 285, Section 313
High Courts07 Jan 2016Disposed off
Haryana Shakti College of Education Vs Directorate of Higher Education and Others
Delhi High Court · (2016) 3 ADDelhi 743 : (2016) 3 ADDelhi 512 : (2016) 226 DLT 573 : (2016) 154 DRJ 347
Delhi Development Act, 1957 - Section 14, Section 29Delhi Land Reforms Act, 1954 - Section 1, Section 1(2), Section 1(2) (c)National Council for Teacher Education Act, 1993 - Section 14, Section 14(3), Section 32, Section 8(6)
High Courts07 Jan 2016Disposed off
Ashfaque Ansari Vs Union of India and Others
Delhi High Court · (2016) 226 DLT 10
Bihar Development of Ayurvedic and Unani Systems of Medicines Act, 1951 - Section 17Indian Medicine Central Council Act, 1970 - Section 13A, Section 13-A, Section 13B, Section 13-B, Section 13C, Section 13-C, Section 14, Section 14(1), Sectio
High Courts07 Jan 2016Disposed off
Campaign for People Participation in Development Planning Vs Lt. Governor of NCT of Delhi and Others
Delhi High Court · (2016) 226 DLT 13
Constitution of India, 1950 - Article 234-I, Article 243I, Article 243-I, Article 243-W, Article 243Y, Article 243-Y