COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 115 of 133

High Courts29 Jan 2016Disposed off

Pritpal Singh Vs The State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2016) 01 DEL CK 0118

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13B(1)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A

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High Courts29 Jan 2016Disposed off

Sunny Vs State (NCT of Delhi) and Others

Delhi High Court · (2016) 01 DEL CK 0117

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 326

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High Courts29 Jan 2016Dismissed

Skyline Hospitality and Township Pvt. Ltd. Vs State Bank of India and Others

Delhi High Court · (2016) 01 DEL CK 0116

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 20 Rule 12

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High Courts29 Jan 2016Allowed

Zahid Hussain and Others Vs The State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2016) 01 DEL CK 0113

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A

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High Courts29 Jan 2016Dismissed

Ispat Profiles India Limited Vs Appellate Authority for Industrial and Financial Reconstruction and Others

Delhi High Court · (2016) 01 DEL CK 0108

Sick Industrial Companies (Special Provisions) Act, 1985 - Section 20

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High Courts29 Jan 2016Dismissed

Om Prakash and Others Vs UOI and Others

Delhi High Court · (2016) 01 DEL CK 0107

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High Courts29 Jan 2016Disposed off

Ashish Vs Dalawar Singh

Delhi High Court · (2016) 228 DLT 555

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts28 Jan 2016

M Of S Veetee Fine Foods Limited Vs Punjab National Bank And Ors

Delhi High Court · (2016) 01 DEL CK 0401

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13

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High Courts28 Jan 2016Disposed Off

Floral Impex Vs Commissioner of Customs (Export)

Delhi High Court · (2016) 341 ELT 42

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High Courts28 Jan 2016Dismissed

Pawan Kumar Vs Vikas Rana and Others

Delhi High Court · (2016) 228 DLT 194

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 372Penal Code, 1860 (IPC) - Section 326, Section 34

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High Courts28 Jan 2016Allowed

Yunush and Others Vs State

Delhi High Court · (2016) 3 ADDelhi 153 : (2016) 4 JCC 2407 : (2016) 5 RCRCriminal 581

Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 313Penal Code, 1860 (IPC) - Section 120-B, Section 302, Section 34, Section 377

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High Courts28 Jan 2016Dismissed

Singhania Horizons Vs HRC Engineers Estate Private Limited and Others

Delhi High Court · (2016) 3 ADDelhi 85 : (2016) 4 RAJ 381

Arbitration and Conciliation Act, 1996 - Section 21, Section 34, Section 36, Section 9, Section 9(ii)Constitution of India, 1950 - Article 227

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High Courts28 Jan 2016Dismissed

Ridgeview Construction Pvt. Ltd. and Others Vs Skyhigh Properties Pvt. Ltd.

Delhi High Court · (2016) 3 ADDelhi 765 : (2016) 155 DRJ 157

Arbitration and Conciliation Act, 1996 - Section 11Limitation Act, 1963 - Section 22

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High Courts28 Jan 2016Allowed

Shan Mohd. Vs State

Delhi High Court · (2016) 1 JCC 508 : (2016) 5 RCRCriminal 607

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 34, Section 392

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High Courts28 Jan 2016Disposed Off

ICICI Lombard General Insurance Co. Ltd. Vs Saraswati Devi and Others

Delhi High Court · (2016) 3 ADDelhi 298

Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 140, Section 166

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High Courts28 Jan 2016Dismissed

MAC Personal Care Pvt. Ltd. and Others Vs Laverana GMBH and Co. KG and Others

Delhi High Court · (2016) 1 MIPR 261 : (2016) 2 PLR 20 : (2016) 65 PTC 357 : (2016) 4 RAJ 436

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High Courts28 Jan 2016Dismissed

Kotak Mahindra Bank Ltd. Vs Bank of Baroda and Others

Delhi High Court · (2016) 3 ADDelhi 412

Constitution of India, 1950 - Article 12, Article 14, Article 226

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High Courts28 Jan 2016Dismissed

Dhruv Varma and Others Vs ABN Amro Bank NV and Others

Delhi High Court · (2016) 3 ADDelhi 463 : (2016) 2 RAJ 36

Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 2, Section 2(d), Section 2(e)Evidence Act, 1872 - Section 91, Section 92

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High Courts28 Jan 2016Disposed off

Anshul and Others Vs Mandeep Shokeen and Others

Delhi High Court · (2016) 2 ACC 15 : (2016) 3 TAC 218

Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 202Motor Vehicles Act, 1988 - Section 133, Section 140, Section 166, Section 173Penal Code, 1860 (IPC) - Section 279, Section 304, Section 304-A

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High Courts28 Jan 2016Disposed Off

Ebiz.com Pvt. Ltd. Vs Union of India

Delhi High Court · (2016) 41 STR 785

Finance Act, 1994 - Section 73(1), Section 89(1)(d), Section 89(1)(ii), Section 90(1)

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