High Courts01 Feb 2016Allowed
Sarvar Jahangir @ Raja Vs State (NCT of Delhi)
Delhi High Court · (2016) 2 JCC 1142
Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 113 of 133
High Courts01 Feb 2016Disposed Off
Hi Tan Exports and Others Vs Commissioner of Customs (Exports)
Delhi High Court · (2016) 02 DEL CK 0183
High Courts01 Feb 2016Dismissed
Brij Pal Vs Sant Ram
Delhi High Court · (2016) 02 DEL CK 0127
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 151Evidence Act, 1872 - Section 101, Section 114, Section 114 (g)Penal Code, 1860 (IPC) - Section 218, Section 219, Section 380, Section 392, Section 448
High Courts01 Feb 2016Dismissed
Rajeshwar Rawat Vs State Bank of India and Others
Delhi High Court · (2016) 02 DEL CK 0105
Constitution of India, 1950 - Article 226Public Provident Fund Act, 1968 - Section 3
High Courts01 Feb 2016Dismissed
Mohinder Kumar Sharma Vs N.K. Mann and Others
Delhi High Court · (2016) 02 DEL CK 0102
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 96
High Courts01 Feb 2016Disposed Off
Ingram Micro India Pvt. Ltd. Vs Commissioner, Department of Trade and Taxes and Others
Delhi High Court · (2016) 02 DEL CK 0098
Central Sales Tax Act, 1956 - Section 7, Section 8(1), Section 8(3), Section 8(4)Constitution of India, 1950 - Article 226Delhi Value Added Tax Act, 2004 - Section 106
High Courts01 Feb 2016Disposed Off
Allen Diesels India Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 37 GST R 166
Customs Act, 1962 - Section 151A, Section 25, Section 25 (1), Section 25(1)Customs Tariff Act, 1975 - Section 3, Section 3(5)
High Courts01 Feb 2016Allowed
Vivek Gupta and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts01 Feb 2016Allowed
Dharmender Pal Soni and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts01 Feb 2016Dismissed
Commissioner, Kendriya Vidyalaya Sangatha Vs Dr. Dharmendra Singh
Delhi High Court · (2016) 228 DLT 562 : (2017) 1 RSJ 59 : (2016) 3 SCT 190
CCS (CCA) Rules, 1965 — Rule 11(8), 14, 16, 21(2)
High Courts01 Feb 2016Dismissed
Raj Kumar and Others Vs Syndicate Bank
Delhi High Court · (2016) 02 DEL CK 0059
Contract Act, 1872 - Section 148, Section 171
High Courts01 Feb 2016Dismissed
Shabrin & Ors. Vs Lekha Parsad
Delhi High Court · (2016) 1 ACC 12
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts01 Feb 2016Dismissed
Ashok Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 1 JCC 564
Penal Code, 1860 (IPC) — Section 354
High Courts01 Feb 2016Disposed off
Madhu Marwaha and Anr. Vs Dal Chand and Anr.
Delhi High Court · (2016) 1 ACC 762 : (2016) 2 TAC 633
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts01 Feb 2016Allowed
Lanco Infratech Ltd. Vs National Highways Authority of India and Others
Delhi High Court · (2016) 02 DEL CK 0004
Contract Act, 1872 - Section 74
High Courts01 Feb 2016Allowed
Manjeet Singh Vs Inderjeet Kaur and Others
Delhi High Court · (2016) 1 ACC 769 : (2016) 2 TAC 529
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 151Motor Vehicles Act, 1988 - Section 140, Section 166
High Courts01 Feb 2016Allowed
R.S. Yadav and Others Vs Sumer Singh Salkan and Others
Delhi High Court · (2016) 3 ADDelhi 365 : (2016) 155 DRJ 351 : (2016) 2 PLR 25 : (2016) 5 RCRCriminal 641
Bombay Police Act, 1951 - Section 161, Section 161(1)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 10 Rule 10, Order 7 Rule 11, Section 151Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154(1), Section 154(3)
High Courts01 Feb 2016Disposed off
Sunagro Seeds Pvt. Ltd. Vs National Seeds Corporation Ltd.
Delhi High Court · (2016) 3 ADDelhi 437 : (2016) 155 DRJ 65 : (2016) 4 RAJ 324
Arbitration and Conciliation Act, 1996 - Section 34
High Courts29 Jan 2016Disposed Off
National Petroleum Construction Company Vs Director of Income Tax (International Taxation)
Delhi High Court · (2016) 284 CurTR 373
Income Tax Act, 1961 - Section 143(1), Section 143(3), Section 144(5), Section 144C, Section 260A, Section 4, Section 44BB, Section 5, Section 5(2), Section 9, Section 9(1)(i)