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Delhi High Court judgments, 2016

2,648 judgments · page 111 of 133

High Courts02 Feb 2016Disposed Off

Tej Pal Gupta Vs State

Delhi High Court · (2016) 2 JCC 1292

Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Penal Code, 1860 (IPC) - Section 120B, 406, 420
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High Courts02 Feb 2016Disposed Off

Lallan Ahmed Vs State

Delhi High Court · (2016) 1 JCC 685

Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 323, Section 326, Section 34
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High Courts02 Feb 2016Dismissed

Mount Everest Mineral Water Ltd. Vs State and Others

Delhi High Court · (2016) 227 DLT 431 : (2016) 155 DRJ 135 : (2016) 1 JCC 614 : (2016) 2 RCRCriminal 867

Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 13, Section 13 (2), Section 13(1), Section 13(2), Section 16, Section 16(1)(a), Section 19, Section 2 (ix), Section 2 (ix) (e), Section 2 (i
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High Courts02 Feb 2016Disposed Off

Rajesh Kumar Arora and Others Vs Shila and Others

Delhi High Court · (2016) 162 AIC 450 : (2016) 2 CivCC 529 : (2016) 228 DLT 269

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Delhi High Court Act, 1966 - Section 10Specific Relief Act, 1963 - Section 15, Section 16
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High Courts02 Feb 2016Dismissed

Jagdambey Builders Pvt. Ltd. Vs J.S. Vohra

Delhi High Court · (2016) 161 AIC 562 : (2016) AIR(Delhi) 203 : (2016) 2 CivCC 504 : (2016) 2 CivilLJ 609 : (2016) 228 DLT 49 : (2016) 2 ICC 856

Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 116Registration Act, 1908 - Section 49
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