High Courts03 Feb 2016Disposed off

State Vs Manoj

Delhi High Court · (2016) 3 ADDelhi 73 : (2016) 1 JCC 568 : (2016) 5 RCRCriminal 570

Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts03 Feb 2016Allowed

Ravinder Singh and Others Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2016) 3 ADDelhi 324 : (2016) 155 DRJ 237

Constitution of India, 1950 - Article 226, Article 227Delhi Land Reforms Act, 1954 - Section 33, Section 67, Section 85Delhi Land Revenue Act, 1954 - Section 27(2), Section 64, Section 66, Section 67(d), Section 72, Section 84, Secti
High Courts03 Feb 2016Dismissed

Ram Kumar and Others Vs Parsandi Devi and Others

Delhi High Court · (2016) 3 ADDelhi 104

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 21, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 9 Rule 13, Section 151Delhi Municipal Corporation Act, 1957 - Section 169, Section 170, Section 477, Section 4
High Courts03 Feb 2016Allowed

Shalu Vs Sandeep Soni

Delhi High Court · (2016) AIRCC 1505 : (2016) 2 CivCC 554 : (2016) 3 CivilLJ 422 : (2016) 228 DLT 257 : (2016) 1 DMC 846 : (2016) 2 HLR 203 : (2016) 2 JCC 1336 : (2016) 5 RCRCivil 580

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 340Hindu Marriage Act, 1955 - Section 13, Section 13(1) (ia), Section 24
High Courts03 Feb 2016Dismissed

Ved Prakash Vs Sunil Kumar Jha and Others

Delhi High Court · (2016) 228 DLT 110

Arbitration and Conciliation Act, 1996 - Section 34(3)Central Excises and Salt Act, 1944 - Section 35H(1)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts03 Feb 2016Disposed Off

Havells India Limited Vs The Advertising Standards Council of India

Delhi High Court · (2016) 3 ADDelhi 525 : (2016) 227 DLT 719 : (2016) 155 DRJ 435 : (2016) 68 PTC 29 : (2016) 65 PTC 439 : (2016) 4 RAJ 643

Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 - Section 11, Section 11 (5), Section 14(d) (iii), Section 2(1) (c), Section 2(c), Section 2(z) (g)Delhi High Court (Amendment) Act, 2015 - Sect
High Courts03 Feb 2016Dismissed

Fasih Mahmood Vs State (NCT of Delhi)

Delhi High Court · (2016) 02 DEL CK 0123

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 173, Section 2, Section 268, Section 437(1), Section 438Evidence Act, 1872 - Section 27
High Courts03 Feb 2016Dismissed

Mohit and Others Vs Ram Pyari and Others

Delhi High Court · (2016) AIRCC 1910

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 32 Rule 12, Order 32 Rule 14, Order 32 Rule 32, Order 32 Rule 7General Clauses Act, 1897 - Section 3(33)