High Courts02 Feb 2016Disposed Off
Siemens Limited Vs The Commissioner Department of Trade and Taxes and Others
Delhi High Court · (2016) 02 DEL CK 0185
Delhi Value Added Tax Act, 2004 - Section 42
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 112 of 133
High Courts02 Feb 2016Dismissed
Pr. Commissioner of Income Tax-15 Vs Prem Prakash Garg
Delhi High Court · (2016) 02 DEL CK 0184
Income Tax Act, 1961 - Section 133A, Section 148, Section 260A, Section 68
High Courts02 Feb 2016Disposed off
B.S. Bamhrah Vs Union of India and Others
Delhi High Court · (2016) 02 DEL CK 0117
Motor Vehicles Act, 1988 - Section 166
High Courts02 Feb 2016Dismissed
Y.P. Mittal Vs Govt. of India
Delhi High Court · (2016) 02 DEL CK 0114
Constitution of India, 1950 - Article 14
High Courts02 Feb 2016Dismissed
Sai Soft Securities Ltd. Vs Manju Ahluwalia and Others
Delhi High Court · (2016) 02 DEL CK 0096
Arbitration and Conciliation Act, 1996 - Section 34
High Courts02 Feb 2016Allowed
Bharat Power Control Systems Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0095
High Courts02 Feb 2016Disposed off
Ajay Kumar Sonar @ Ajay Vs State
Delhi High Court · (2016) 1 JCC 719 : (2016) 2 RCRCriminal 1050
Penal Code, 1860 (IPC) — Section 376
High Courts02 Feb 2016Partly Allowed
Iffco Tokio General Ins. Co. Ltd. Vs Samridh Magan & Ors.
Delhi High Court · (2016) 1 ACC 757 : (2016) ACJ 2759 : (2016) 2 TAC 603
High Courts02 Feb 2016Allowed
Bhagti Ram Pandey Vs State NCT of Delhi
Delhi High Court · (2016) 1 JCC 584 : (2016) 3 RCRCriminal 802
Immoral Traffic (Prevention) Act, 1956 — Section 13, 3, 4, 5Penal Code, 1860 (IPC) — Section 366, 368
High Courts02 Feb 2016Allowed
Oriental Insurance Co. Ltd. Vs Harish Chand Anand & Ors.
Delhi High Court · (2016) 1 ACC 777 : (2016) ACJ 2854 : (2016) 2 TAC 589
Motor Vehicles Act, 1988 — Section 173
High Courts01 Feb 2016Allowed
Raju @ Raj Kumar Vs State of NCT of Delhi
Delhi High Court · (2016) 02 DEL CK 0393
Penal Code, 1860 (IPC) - Section 363
High Courts01 Feb 2016Allowed
Allen Diesels India Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 334 ELT 624
High Courts01 Feb 2016Disposed Off
Hi Tan Exports Vs Commissioner of Customs (Exports)
Delhi High Court · (2016) 334 ELT 431
High Courts01 Feb 2016Disposed Off
PMP Metal Plast Pvt. Ltd. Vs Commissioner of Central Excise, Delhi-I
Delhi High Court · (2016) 334 ELT 236
High Courts01 Feb 2016Disposed Off
B.P. Jain and Assoc. and Others Vs Commissioner of Income Tax
Delhi High Court · (2016) 287 CurTR 334 : (2016) 381 ITR 423
High Courts01 Feb 2016Allowed
Vishal Vs The State
Delhi High Court · (2016) 3 ADDelhi 109 : (2016) 162 AIC 461 : (2016) 2 CriCC 339 : (2017) 1 Crimes 263 : (2016) 228 DLT 162 : (2016) 1 JCC 667 : (2016) 5 RCRCriminal 575
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts01 Feb 2016Partly Allowed
Brijesh Yadav Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 ADDelhi 276 : (2016) 2 CriCC 695 : (2016) 228 DLT 597 : (2016) 1 JCC 89 : (2016) 5 RCRCriminal 85
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 42, Section 50, Section 55, Section 57, Section 61
High Courts01 Feb 2016Dismissed
VLS Finance Ltd. and Others Vs BMS IT Institute Private Limited and Others
Delhi High Court · (2016) 2 ArbiLR 90 : (2016) 155 DRJ 89 : (2016) 4 RAJ 342
Arbitration and Conciliation Act, 1996 - Section 9
High Courts01 Feb 2016Dismissed
Bharat Vasudev Khater and Others Vs Religare Finvest Ltd.
Delhi High Court · (2016) 3 ADDelhi 301 : (2016) 4 RAJ 422
Arbitration and Conciliation Act, 1996 - Section 16, Section 34, Section 37, Section 37(2)Civil Procedure Code, 1908 (CPC) - Order 34 Rule 34
High Courts01 Feb 2016Dismissed
Devagiri Farms Pvt. Ltd. Vs Sanjay Kapur and Others
Delhi High Court · (2016) 65 PTC 349 : (2016) 4 RAJ 410
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4