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Delhi High Court judgments, 2016

2,648 judgments · page 114 of 133

High Courts29 Jan 2016Dismissed

Kalyan Singh Vs Wimpy International Ltd. and Others

Delhi High Court · (2016) 7 ADDelhi 574 : (2016) 3 CivCC 431 : (2016) 229 DLT 772 : (2016) 154 DRJ 673

Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1, Order 30 Rule 1, Order 30 Rule 30, Order 7 Rule 11, Order 7 Rule 11, Order 7 Rule 14, Section 15, Section 15, Section 16, Section 16, Section 16(d), Section 17, Section 18, Section 19, Section 20
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High Courts29 Jan 2016Dismissed

State of NCT of Delhi Vs Umesh Chauhan

Delhi High Court · (2016) 01 DEL CK 0164

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 378, Section 417Penal Code, 1860 (IPC) - Section 304, Section 34, Section 376, Section 376 (2) (n), Section 376(2)(n), Section 502 (2), Section 506 (2)
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High Courts29 Jan 2016Dismissed

Nageshwar Pandey Vs Karan Madaan and Others

Delhi High Court · (2016) 01 DEL CK 0138

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 16 Rule 6, Order 34 Rule 7, Order 7 Rule 11, Order 7 Rule 11(a)Contract Act, 1872 - Section 17Evidence Act, 1872 - Section 91, Section 92
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High Courts29 Jan 2016Dismissed

Lalit Mohan Sharma Vs Union of India and Others

Delhi High Court · (2016) 01 DEL CK 0133

Constitution of India, 1950 - Article 226, Article 309Motor Vehicles Act, 1988 - Section 110, Section 110 (1), Section 110 (3), Section 110(1), Section 110(1) (j), Section 110(j)Protection of Human Rights Act, 1993 - Section 21
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High Courts29 Jan 2016Dismissed

Alka Garg Vs Sanjay Karir and Others

Delhi High Court · (2016) 01 DEL CK 0120

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11(d), Section 151Delhi Land Reforms Act, 1954 - Section 185Limitation Act, 1963 - Section 17(1), Section 17(1) (a)
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