High Courts05 Feb 2016Disposed Off
Subhash Chand Sharma Vs State
Delhi High Court · (2016) 2 JCC 1178
Penal Code, 1860 (IPC) - Section 304B, 498A
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 108 of 133
High Courts05 Feb 2016Dismissed
Lydia Ninglianting and Others Vs Directorate of Revenue Intelligence and Others
Delhi High Court · (2016) 1 JCC 81 : (2016) 2 RCRCriminal 659
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 24, Section 24, Section 25, Section 26, Section 27, Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Secti
High Courts05 Feb 2016Disposed Off
Data Infosys Ltd. and Others Vs Infosys Technologies Ltd.
Delhi High Court · (2016) 4 ADDelhi 65 : (2017) 1 ESC 417 : (2016) 1 MIPR 268 : (2016) 65 PTC 209 : (2016) 6 RAJ 463
Civil Procedure Code, 1908 (CPC) - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 195Penal Code, 1860 (IPC) - Section 193, Section 196, Section 228
High Courts05 Feb 2016Dismissed
Delhi Transport Corporation Vs Pale Ram
Delhi High Court · (2016) 228 DLT 13
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts05 Feb 2016Disposed off
Suman Mishra and Others Vs Government of NCT of Delhi
Delhi High Court · (2016) 227 DLT 19 : (2016) 155 DRJ 153
Constitution of India, 1950 - Article 14, Article 19(1)(a), Article 21A, Article 45Delhi School Education Act, 1973 - Section 16(1)
High Courts05 Feb 2016Dismissed
Blue Coast Hotels Limited Vs Kamal Sharma and Others
Delhi High Court · (2016) 155 DRJ 118
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 2, Order 38 Rule 5, Section 151
High Courts05 Feb 2016Dismissed
Vikram Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 3 ADDelhi 68 : (2016) 5 RCRCriminal 567
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, Section 406, Section 498A
High Courts05 Feb 2016Allowed
Modi-Mundipharma Healthcare Pvt. Ltd. Vs Modi-Mundipharma Pvt. Ltd.
Delhi High Court · (2016) 3 ADDelhi 587
High Courts05 Feb 2016Allowed
Apollo International Ltd. Vs Supriya Pharmaceuticals Ltd.
Delhi High Court · (2016) 2 CivCC 324 : (2016) 227 DLT 710
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 9, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 13, Order 9 Rule 6 (1) (a)Sick Industrial Companies (Special Provisions) Act, 1985 - Section
High Courts05 Feb 2016Allowed
National Council of Educational Research and Training and Others Vs Anita Gupta and Others
Delhi High Court · (2016) 02 DEL CK 0195
High Courts05 Feb 2016Disposed Off
Spirotech Heat Exchangers Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 02 DEL CK 0186
High Courts05 Feb 2016Disposed off
Associated Traders and Engineers P. Ltd. Vs Girish Kumar Joshi and Others
Delhi High Court · (2016) 6 ADDelhi 520 : (2016) 230 DLT 307
Delhi Rent Control Act, 1958 - Section 14 (1)(i)
High Courts05 Feb 2016Disposed off
Sanjeev Ittan and Others Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 324, Section 325, Section 326, Section 34
High Courts05 Feb 2016Disposed off
Bal Kishan Chauhan and Others Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 354-A(I), Section 354-B, Section 406, Section 498A
High Courts05 Feb 2016Disposed off
Deepak Chauhan and Others Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 354, Section 406, Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12
High Courts05 Feb 2016Disposed off
Shabuddin Ali and Others Vs State (G.N.C.T. of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts05 Feb 2016Dismissed
Parmod Kumar Vs State N.C.T. of Delhi
Delhi High Court · (2016) 2 JCC 781
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts05 Feb 2016Dismissed
Delhi Transport Corporation Vs Raj Pal
Delhi High Court · (2016) 150 FLR 61 : (2016) 2 LLJ 203
High Courts05 Feb 2016Dismissed
Hari Lal Pandit Vs State of NCT of Delhi
Delhi High Court · (2016) 1 JCC 723
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376
High Courts05 Feb 2016Disposed off
Rani Bindra & ors. Vs State (Govt. of NCT of Delhi) & Ors
Delhi High Court · (2016) 1 JCC 600
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 498A