High Courts27 Jan 2016Dismissed
Sanjay Kriplani Vs Fountainhead Motels Private Ltd. and Others
Delhi High Court · (2016) 3 ADDelhi 40
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 23 Rule 3, Order 7 Rule 11(a)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 117 of 133
High Courts27 Jan 2016Dismissed
Reliance Industries Ltd. Vs Vijay Cable Industries and Others
Delhi High Court · (2016) 2 ADDelhi 37 : (2016) 160 AIC 663 : (2016) 227 DLT 271 : (2016) 155 DRJ 102
Civil Procedure Code, 1908 (CPC) - Order 34 Rule 34State Financial Corporations Act, 1951 - Section 29
High Courts27 Jan 2016Dismissed
Raj Kumar Bhatia and Others Vs AV Light Automotives Ltd. and Others
Delhi High Court · (2016) 197 CompCas 144 : (2016) 134 SCL 524
High Courts27 Jan 2016Dismissed
State Vs Sandeep Kumar and Others
Delhi High Court · (2016) 01 DEL CK 0163
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 378(1)Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B, Section 113-B, Section 114
High Courts27 Jan 2016Disposed Off
Maldhari Sales Corporation Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0153
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, Section 111 (d), Section 111 (m), Section 111 (o), Section 112(a), Section 18, Section 28, Section 28 (1), Section 28 (4)Imports and Exports (Control) Act, 194
High Courts27 Jan 2016Disposed Off
Shubh Steel Vs Commissioner of Vat and Others
Delhi High Court · (2016) 01 DEL CK 0150
High Courts27 Jan 2016Disposed Off
Shree Ashtvinayak Gems and Stone Pvt. Ltd. Vs Commissioner, Trade and Taxes, Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0149
Delhi Value Added Tax Act, 2004 - Section 59, Section 60, Section 60(2) (f)
High Courts27 Jan 2016Dismissed
Commissioner of Income Tax-IV Vs Gallium Industries Ltd.
Delhi High Court · (2016) 01 DEL CK 0148
High Courts27 Jan 2016Dismissed
Ramjas Foundation and Others Vs Archana Chugh and Others
Delhi High Court · (2016) 01 DEL CK 0137
Constitution of India, 1950 - Article 19(1) (g), Article 30(1)Delhi School Education Act, 1973 - Section 13, Section 13(1), Section 2(h), Section 2(k), Section 8(1), Section 8(3)
High Courts27 Jan 2016Disposed off
Mahesh Chand Gupta Vs Kalu Ram and Others
Delhi High Court · (2016) 01 DEL CK 0124
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Section 18Motor Vehicles Act, 1988 - Section 140, Section 166
High Courts27 Jan 2016Disposed off
Om Prakash and Others Vs The State (NCT of Delhi)
Delhi High Court · (2016) 3 ADDelhi 188
Criminal Procedure Code, 1973 (CrPC) - Section 166, Section 439Penal Code, 1860 (IPC) - Section 279, Section 302, Section 304A, Section 34, Section 364, Section 365
High Courts27 Jan 2016Dismissed
Rattan Deep Vs Sushma
Delhi High Court · (2016) 162 AIC 470 : (2016) 228 DLT 323 : (2016) 2 RCRCivil 798
Hindu Marriage Act, 1955 — Section 24Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 2(f), 2(s), 26
High Courts27 Jan 2016Disposed off
Kalsi Brothers Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0018
High Courts27 Jan 2016Disposed off
Chandrakant Jha Vs State
Delhi High Court · (2016) 01 DEL CK 0017
Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 161, Article 22, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162, Section 219, Section 293, Section 313, Section 354(3), Section 367(5), Secti
High Courts25 Jan 2016Disposed off
Saroj Nakara and Others Vs Surinder Singh and Others
Delhi High Court · (2017) ACJ 1185 : (2016) 2 PLR 13 : (2017) 2 TAC 241
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8
High Courts25 Jan 2016Dismissed
M.S. Jadhav Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2016) 159 AIC 734
Criminal Procedure Code, 1973 (CrPC) - Section 482Electricity Act, 2003 - Section 135, Section 154 (3), Section 43
High Courts25 Jan 2016Disposed off
S.K. Sachdeva and Others Vs Shri Educare Limited and Others
Delhi High Court · (2016) 1 MIPR 253 : (2016) 2 PLR 7 : (2016) 65 PTC 614 : (2016) 5 RAJ 194
Trade Marks Act, 1999 - Section 11, Section 132, Section 9(1) (a)
High Courts25 Jan 2016Dismissed
Shri Ram Education Trust Vs SRF Foundation and Others
Delhi High Court · (2016) 1 MIPR 248 : (2016) 2 PLR 3
High Courts25 Jan 2016Dismissed
B Vs UC
Delhi High Court · (2016) AIR(Delhi) 49 : (2016) 228 DLT 13
Constitution of India, 1950 - Article 72Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 151Hindu Marriage Act, 1955 - Section 13(1) (ia), Section 28
High Courts25 Jan 2016Allowed
Mahanivesh Oils and Foods Pvt. Ltd. Vs Directorate of Enforcement
Delhi High Court · (2016) AIR(Delhi) 54 : (2016) 228 DLT 142 : (2016) 155 DRJ 29 : (2016) 338 ELT 225 : (2016) 2 JCC 1067 : (2016) 2 RCRCriminal 611
Constitution of India, 1950 - Article 14, Article 20, Article 20(1)Criminal Procedure Code, 1973 (CrPC) - Section 173Income Tax Act, 1961 - Section 147