High Courts25 Jan 2016Disposed off
Shailley Jain and Others Vs Govt. of NCT Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0141
Constitution of India, 1950 - Article 14, Article 320 (3)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 118 of 133
High Courts25 Jan 2016Disposed off
Dixit Kumar and Others Vs Om Prakash Goel
Delhi High Court · (2016) 01 DEL CK 0140
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 32, Section 153Motor Vehicles Act, 1988 - Section 140, Section 166, Section 173, Section 181, Section 3
High Courts25 Jan 2016Allowed
S.P. Sharma Vs State Bank of Bikaner and Jaipur and Others
Delhi High Court · (2016) 01 DEL CK 0131
High Courts25 Jan 2016Dismissed
Union of India Vs New Gyan Jyoti Private ITI and Others
Delhi High Court · (2016) 01 DEL CK 0122
High Courts25 Jan 2016Dismissed
Paninya Sanskrit College Trust Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0121
Constitution of India, 1950 - Article 226Dentists Act, 1948 - Section 16-A
High Courts25 Jan 2016Disposed Off
Mohit Panwar and Others Vs Airports Authority of India
Delhi High Court · (2016) 01 DEL CK 0095
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 311Limitation Act, 1963 - Section 3
High Courts25 Jan 2016Partly Allowed
Namrata Singh and Others Vs Director General Civil Aviation (DGCA) and Others
Delhi High Court · (2016) 01 DEL CK 0092
Constitution of India, 1950 - Article 226
High Courts25 Jan 2016Disposed off
Mahinder Singh Dogra Vs J.K. Dass Gupta and Anr.
Delhi High Court · (2016) 228 DLT 4
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 22 (1)(b)
High Courts22 Jan 2016Allowed
HCL Technologies Limited Vs HCL Comnet Limited
Delhi High Court · (2016) 227 DLT 442
High Courts22 Jan 2016Allowed
State Vs Madhuri Gupta
Delhi High Court · (2016) 161 AIC 535 : (2016) 227 DLT 436 : (2016) 3 JCC 1741 : (2016) 5 RCRCriminal 535
Criminal Procedure Code, 1973 (CrPC) - Section 222, Section 227, Section 228, Section 239, Section 240, Section 245 (1)Official Secrets Act, 1923 - Section 3, Section 3(1), Section 4, Section 5Penal Code, 1860 (IPC) - Section 120-B,
High Courts22 Jan 2016Dismissed
Rajesh Kumar Vs Secretary, Ministry of Home, Govt. of India and Others
Delhi High Court · (2016) 3 ADDelhi 8
Sashastra Seema Bal Act, 2007 - Section 21(1), Section 21(d), Section 22(b), Section 23(1), Section 82
High Courts22 Jan 2016Dismissed
Manoj Kumar Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 457
Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 323, Section 324, Section 352, Section 504, Section 506
High Courts22 Jan 2016Dismissed
MMTC Limited Vs Transmmonia AG Zurich (Switzerland)
Delhi High Court · (2016) 1 ArbiLR 321 : (2016) 227 DLT 396 : (2016) 4 RAJ 283
Arbitration and Conciliation Act, 1996 - Section 34Sales of Goods Act, 1930 - Section 37(4)
High Courts22 Jan 2016Dismissed
Star India Private Limited Vs Noida Software Technology Park Limited and Others
Delhi High Court · (2016) 3 ADDelhi 236 : (2016) 227 DLT 472
Constitution of India, 1950 - Article 226, Article 227Telecom Regulatory Authority of India Act, 1997 - Section 14A, Section 18
High Courts22 Jan 2016Disposed off
Sunil Kumar Vs Pyar Mohd and Others
Delhi High Court · (2016) AAC 896 : (2016) 1 ACC 418 : (2017) ACJ 22 : (2016) 2 ADDelhi 359 : (2016) 2 TAC 202
Motor Vehicles Act, 1988 - Section 163A, Section 168, Section 169, Section 173
High Courts22 Jan 2016Dismissed
BSES Yamuna Power Ltd. and Others Vs Talupula Engg. Co.
Delhi High Court · (2016) 3 ADDelhi 501 : (2016) 1 ArbiLR 328 : (2016) 4 RAJ 657 : (2016) 3 RAJ 759
High Courts22 Jan 2016Disposed off
Ram Kishore and Others Vs State
Delhi High Court · (2016) 2 ADDelhi 257 : (2016) 5 RCRCriminal 307
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, Section 301, Section 302, Section 34, Section 364, Section 364-A, Section 377
High Courts22 Jan 2016Disposed Off
H.S. Bedi Vs National Highway Authority of India
Delhi High Court · (2016) 1 ADDelhi 661 : (2016) 227 DLT 129 : (2016) 155 DRJ 259 : (2016) 5 RCRCriminal 323
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11, Section 30Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 191, Section 195, Section 311, Section 340, Section 340(1)
High Courts22 Jan 2016Allowed
Gayatri Sarkar Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 315
Constitution of India, 1950 - Article 226
High Courts22 Jan 2016Allowed
Ashok Kumar Vs Rustam and Others
Delhi High Court · (2016) 160 AIC 672 : (2016) 2 CivCC 105 : (2016) 227 DLT 385
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 96Limitation Act, 1963 - Section 27, Section 5