High Courts21 Jan 2016Disposed off
Jagmal Singh Yadav and Others Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2016) 01 DEL CK 0123
Motor Vehicles Act, 1988 - Section 140, Section 149(2), Section 166, Section 173
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 120 of 133
High Courts21 Jan 2016Dismissed
Sushma Singh Vs Rameshwar Singh and Anr.
Delhi High Court · (2016) 227 DLT 6
Constitution of India, 1950 — Article 226, 227
High Courts20 Jan 2016Dismissed
AVR India Private Limited Vs Deepak Narang and Others
Delhi High Court · (2016) 1 ArbiLR 481 : (2016) 4 RAJ 747
Arbitration and Conciliation Act, 1996 - Section 34, Section 34 (2), Section 34(2)Specific Relief Act, 1963 - Section 20
High Courts20 Jan 2016Dismissed
Vikas Singh Vs Lieutenant Governor and Others
Delhi High Court · (2016) 227 DLT 333
Constitution of India, 1950 - Article 226, Article 243(W), Article 246, Article 254, Article 256Delhi Apartment Ownership Act, 1986 - Section 2(s), Section 3(s)Delhi Development Act, 1957 - Section 11-A(2), Section 25, Section 32
High Courts20 Jan 2016Disposed off
Ultra Home Construction Pvt. Ltd. Vs Purushottam Kumar Chaubey and Others
Delhi High Court · (2016) 227 DLT 320 : (2016) 65 PTC 469 : (2016) 4 RAJ 352
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Section 20, Section 20(a), Section 20(b), Section 20(c)Copyright Act, 1957 - Section 62, Section 62(2)Trade Marks Act, 1999 - Section 134, Section 134(2)
High Courts20 Jan 2016Dismissed
Guruji Enterprises Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 488 : (2016) 4 RAJ 467
Trade Marks Act, 1999 - Section 25(3), Section 91
High Courts20 Jan 2016Disposed off
Aastha Sharma and Others Vs Registrar General, Delhi High Court
Delhi High Court · (2016) 159 AIC 727 : (2016) 227 DLT 275
Right to Information Act, 2005 - Section 27, Section 28, Section 4, Section 7, Section 7(5)
High Courts20 Jan 2016Disposed Off
Ahluwalia Construction Group Vs Commissioner of S.T.
Delhi High Court · (2016) 41 STR 898
High Courts20 Jan 2016Disposed Off
Ram Lakhan Chaurasia Vs Santosh Kumari
Delhi High Court · (2016) 01 DEL CK 0101
High Courts20 Jan 2016Disposed off
The New India Assurance Co. Ltd. and Others Vs R.K. Arora and Others
Delhi High Court · (2016) 01 DEL CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 340Motor Vehicles Act, 1988 - Section 140, Section 149(2), Section 166, Section 169(2), Section 173
High Courts20 Jan 2016Dismissed
Tilak Raj and Others Vs NITL Mutual Benefit India Ltd.
Delhi High Court · (2016) 01 DEL CK 0099
High Courts20 Jan 2016Dismissed
State NCT of Delhi Vs Rattan Chopra
Delhi High Court · (2016) 01 DEL CK 0096
Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 173Penal Code, 1860 (IPC) - Section 186, Section 307, Section 34, Section 353
High Courts20 Jan 2016Allowed
Masle-Uddin and Others Vs The State (Govt. of NCT Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts20 Jan 2016Disposed Off
Gyanendra Kumar and Others Vs Union of India and Others
Delhi High Court · (2016) 2 ADDelhi 367
High Courts20 Jan 2016Disposed off
Lanco Infratech Limited Vs PCP International Limited
Delhi High Court · (2016) 155 DRJ 394 : (2016) 4 RAJ 464
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Jan 2016Dismissed
Sandeep Gupta Vs Punjab National Bank & Ors.
Delhi High Court · (2016) 228 DLT 5
Constitution of India, 1950 — Article 226
High Courts20 Jan 2016Dismissed
Residents Welfare Association of Bhikam Singh Colony Vs Government of NCT of Delhi & Ors.
Delhi High Court · (2016) 228 DLT 3
Constitution of India, 1950 — Article 14
High Courts20 Jan 2016Disposed off
Meena Aggarwal Vs Punjab National Bank & Ors.
Delhi High Court · (2016) 227 DLT 25
Income Tax (Certificate Proceedings) Rules, 1962 — Rule 39Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 29
High Courts20 Jan 2016Disposed Off
New India Assurance Co. Ltd Vs R.K. Arora
Delhi High Court · (2017) ACJ 1149 : (2016) 2 TNMAC 433
Motor Vehicles Act, 1988 - Section 140, Section 166
High Courts19 Jan 2016Disposed Off
Karimuddin @ Chote Vs State of NCT of Delhi
Delhi High Court · (2016) 3 JCC 2147
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 489C