High Courts22 Jan 2016Disposed Off
National Building Construction Corporation Limited Vs Commissioner, Service Tax Commissionerate, New Delhi
Delhi High Court · (2016) 01 DEL CK 0147
Central Excises and Salt Act, 1944 - Section 11B
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 119 of 133
High Courts22 Jan 2016Disposed off
Shyam Singh and Others Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A, Section 506Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts22 Jan 2016Disposed off
Tejasvi Sharma and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 356, Section 379, Section 411
High Courts22 Jan 2016Disposed Off
Ashwani Kumar and Others Vs State of NCT Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 354
High Courts22 Jan 2016Dismissed
Suraj Singh (Deceased) Thr His Lrs Vs Delhi Administration and another.
Delhi High Court · (2016) 2 PLR 1
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37, 38
High Courts22 Jan 2016Disposed off
Jugal Kishor Bhartiya and Others Vs State NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 419, Section 420, Section 467, Section 468, Section 471
High Courts22 Jan 2016Allowed
Raju Vs Delhi Jal Board Through its Chief Executive Officer And Anr.
Delhi High Court · (2016) 228 DLT 7
Constitution of India, 1950 — Article 14
High Courts22 Jan 2016Allowed
Devender Gola Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13(1) (i-a)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts22 Jan 2016Allowed
Noor Salim Rana and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 174A, Section 328, Section 34, Section 344, Section 364A, Section 365
High Courts22 Jan 2016Allowed
Shefali Chawla Vs Union of India & Anr
Delhi High Court · (2016) 227 DLT 18
Constitution of India, 1950 — Article 226
High Courts21 Jan 2016Allowed
Navin C. Nanda National Institute of Echo Cardiography & Cardiac Research Vs Union of India
Delhi High Court · (2016) 338 ELT 8
High Courts21 Jan 2016Dismissed
State Vs Imran
Delhi High Court · (2016) 3 JCC 1737
Penal Code, 1860 (IPC) - Section 362, 376
High Courts21 Jan 2016Allowed
Aggarwal and Modi Enterprises (Cinema Project) Co. Pvt. Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (2016) 3 ADDelhi 344 : (2016) 284 CurTR 211 : (2016) 227 DLT 497 : (2016) 381 ITR 469
Income Tax Act, 1922 - Section 10(1), Section 10(2)(xv)Income Tax Act, 1961 - Section 260A, Section 263Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5, Section 7
High Courts21 Jan 2016Dismissed
V.K. Mittal and Others Vs Registrar General, High Court of Delhi and Others
Delhi High Court · (2016) 227 DLT 15 : (2016) 3 RSJ 266 : (2016) 2 SCT 15
Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 229Delhi High Court Act, 1966 - Section 4
High Courts21 Jan 2016Dismissed
State (Govt. of NCT of Delhi) Vs Hari Kant Sharma and Others
Delhi High Court · (2016) 2 ADDelhi 216 : (2016) 227 DLT 26 : (2016) 2 JCC 1172
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)Evidence Act, 1872 - Section 165
High Courts21 Jan 2016Dismissed
Kishan Chand Sharma and Others Vs Chet Ram Sharma and Others
Delhi High Court · (2016) 3 ADDelhi 633
Charitable and Religious Trusts Act, 1920 - Section 5(3)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Section 151Land Acquisition Act, 1894 - Section 18, Section 30, Section 31, Section 4, Section 6
High Courts21 Jan 2016Disposed off
Riviera Apartments O.C.H.S. Ltd. Vs Registrar of Co-Operative Societies and Others
Delhi High Court · (2016) 227 DLT 391
Delhi Co-operative Societies Act, 2003 - Section 35, Section 35(3), Section 37(1)(b), Section 60(6)
High Courts21 Jan 2016Dismissed
State of Nct of Delhi Vs Amit Kumar
Delhi High Court · (2016) 3 JCC 1784
Penal Code, 1860 (IPC) - Section 363/376/506
High Courts21 Jan 2016Dismissed
Ritu Bhatia Vs Ministry of Civil Supplies Consumer Affairs and Public Distribution and Others
Delhi High Court · (2016) 227 DLT 280
Right to Information Act, 2005 - Section 8(1)(e), Section 8(1)(g), Section 8(1)(h), Section 8(1)(j)
High Courts21 Jan 2016Dismissed
Chetram Saini Vs State (NCT of Delhi)
Delhi High Court · (2016) 01 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374(2)Penal Code, 1860 (IPC) - Section 201, Section 302, Section 381