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Delhi High Court judgments, 2016

2,648 judgments · page 101 of 133

High Courts18 Feb 2016Dismissed

Bengal Waterproof Ltd. Vs UOI and another

Delhi High Court · (2016) 164 AIC 619 : (2016) 3 BankJ 704 : (2016) 228 DLT 549 : (2016) 155 DRJ 412 : (2016) 2 DRTC 587

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22A
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High Courts18 Feb 2016Dismissed

Raju Kumar and Others Vs State

Delhi High Court · (2016) 02 DEL CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 307, Section 324, Section 34
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High Courts17 Feb 2016Disposed off

Harish Chander Verma Vs Mohinder Kumar Verma

Delhi High Court · (2016) 5 ADDelhi 340 : (2016) 2 JCC 840

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 151Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 195(1) (b) (ii), Section 340Penal Code, 1860 (IPC) - Section 177, Section 181, Section 182, Section 193, Secti
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High Courts17 Feb 2016Dismissed

Oswal Petrochemicals Vs Union of India and Others

Delhi High Court · (2016) 1 CLR 1036 : (2016) 149 FLR 174 : (2016) LabLR 345 : (2016) 2 LLJ 142

Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2 (b), Section 2(b), Section 7AIncome Tax Act, 1961 - Section 89
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High Courts17 Feb 2016Dismissed

Saraswati Vs Press Trust of India and Others

Delhi High Court · (2016) 1 CLR 1029 : (2016) 228 DLT 73 : (2016) 156 DRJ 500 : (2016) 149 FLR 441 : (2016) LabLR 340 : (2016) 2 LLJ 273 : (2016) 2 RSJ 54

Industrial Disputes Act, 1947 - Section 2 (oo), Section 2 (ra), Section 2(oo), Section 2(oo) (bb), Section 2(ra), Section 25(f), Section 25F, Section 25T, Section 25-T, Section 25-U
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High Courts17 Feb 2016Allowed

Honda Cars India Limited Vs Deputy Comm. of Income Tax and Others

Delhi High Court · (2016) 285 CurTR 39 : (2016) 382 ITR 88

Income Tax Act, 1961 - Section 144(C) (15) (b), Section 144C, Section 144C (1), Section 144C (15) (b), Section 144C(1), Section 144C(15) (b), Section 153(1), Section 195(1), Section 40(a) (i), Section 92B, Section 92CA, Section 92CA(1), Section 92CA(3
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High Courts17 Feb 2016Dismissed

Bahadur Singh Yadav Vs Mahender Pal Gupta and Others

Delhi High Court · (2016) 02 DEL CK 0064

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 9 Rule 13, Section 151Constitution of India, 1950 - Article 227Motor Vehicles Act, 1988 - Section 140, Section 166, Section 49, Section 50
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High Courts16 Feb 2016Disposed off

Matin Vs State

Delhi High Court · (2016) 4 ADDelhi 462

Arms Act, 1959 - Section 25, Section 4Criminal Procedure Code, 1973 (CrPC) - Section 102, Section 313, Section 41, Section 428Penal Code, 1860 (IPC) - Section 34, Section 378, Section 379, Section 380, Section 390, Section 392, Secti
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High Courts16 Feb 2016Disposed off

Ram Kishore and Others Vs State

Delhi High Court · (2016) 4 ADDelhi 316 : (2016) 231 DLT 16 : (2016) 2 JCC 1234

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, Section 304, Section 308, Section 34
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