High Courts16 Feb 2016Disposed off
Jitender Pal Singh Vs State
Delhi High Court · (2016) 6 ADDelhi 9 : (2016) 2 JCC 906
Criminal Procedure Code, 1973 (CrPC) - Section 157, Section 161, Section 173Penal Code, 1860 (IPC) - Section 302, Section 304
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 102 of 133
High Courts16 Feb 2016Dismissed
Virkaran Awasty Vs Hassad Netherland B.V. and Others
Delhi High Court · (2016) 2 ArbiLR 72 : (2016) 228 DLT 275 : (2016) 4 RAJ 569
Arbitration Act, 1940 - Section 28Arbitration and Conciliation Act, 1996 - Section 1(b), Section 11(6), Section 12, Section 13, Section 13(4), Section 13(5), Section 14, Section 14 (1) (a), Section 14(1) (a), Section 15, Section 15 (1) (b), S
High Courts16 Feb 2016Dismissed
K-7 Impex Pvt. Ltd. Vs Shailendra Garg
Delhi High Court · (2016) 6 ADDelhi 486 : (2017) 1 BC 698 : (2016) 3 CivCC 507 : (2016) 230 DLT 59 : (2016) 155 DRJ 378 : (2016) 2 NIJ 571
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3, Order 37 Rule 37, Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) - Section 125, Section 138, Section 20, Section 49, Section 80, Section 86, Section 87
High Courts16 Feb 2016Dismissed
Home Stores (India) Ltd. Vs Pacific Maintenance Services Pvt. Ltd.
Delhi High Court · (2016) 4 ADDelhi 472 : (2016) 5 RAJ 246
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts16 Feb 2016Disposed Off
Sandeep Bhargava and Others Vs Yadav N. Bhargava and Others
Delhi High Court · (2016) 1 RajdhaniLR 242 : (2016) 5 RCRCriminal 742
Evidence Act, 1872 — Section 45
High Courts16 Feb 2016Disposed off
Ashok Kumar Vs State (NCT of Delhi)
Delhi High Court · (2016) 231 DLT 32 : (2016) 2 JCC 1017
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 403, Section 409, Section 417, Section 418, Section 420, Section 421, Section 47
High Courts16 Feb 2016Disposed Off
PTA Users Association and Others Vs Union of India and Others
Delhi High Court · (2016) 02 DEL CK 0122
Constitution of India, 1950 - Article 51(c)Customs Tariff Act, 1975 - Section 9A, Section 9C
High Courts16 Feb 2016Dismissed
Directorate of Education Vs Action Committee Unaided Recognized Private Schools
Delhi High Court · (2016) 5 ADDelhi 365
Constitution of India, 1950 - Article 239AA, Article 239AA(3)(c)Delhi School Education Act, 1973 - Section 16(3), Section 2(a), Section 22, Section 23, Section 3, Section 3(1)
High Courts16 Feb 2016Disposed Off
Pawan Kr. Gupta Vs M/s. Chandra Associates Pvt. Ltd.
Delhi High Court · (2016) 1 RentLR 245
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts16 Feb 2016Allowed
Nakul and another. Vs Puneet Kumar and another.
Delhi High Court · (2016) 4 ADDelhi 320
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 34
High Courts16 Feb 2016Disposed off
Lalzuala Ralte Vs Raju and Others
Delhi High Court · (2016) 6 ADDelhi 25
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 140, Section 166, Section 173
High Courts16 Feb 2016Dismissed
Mangalam Organics Limited Vs Union of India
Delhi High Court · (2016) 02 DEL CK 0024
Central Excises and Salt Act, 1944 - Section 11B, Section 11C
High Courts15 Feb 2016Disposed Off
Balaji Metal Vs Commissioner of Central Excise, Delhi-II
Delhi High Court · (2016) 336 ELT 522
High Courts15 Feb 2016Disposed Off
Guiness World Records Limited and Others Vs Sababbi Mangal and Others
Delhi High Court · (2016) 230 DLT 377 : (2016) 66 PTC 341
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Copyright Act, 1957 - Section 62Designs Act, 2000 - Section 22
High Courts15 Feb 2016Disposed Off
Promain Limited Vs Commissioner of Income Tax
Delhi High Court · (2016) 382 ITR 25
Income Tax Act, 1961 - Section 254 (2), Section 254(2), Section 260A
High Courts15 Feb 2016Disposed Off
Mridula Bansal and Anr. Vs MCD and Ors.
Delhi High Court · (2016) 231 DLT 8
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 100
High Courts15 Feb 2016Dismissed
Madan Mohan Singh Vs Sukhpal Singh and Others
Delhi High Court · (2016) 4 ADDelhi 19 : (2016) AIRCC 1968 : (2016) 1 RCRRent 518 : (2016) 1 RentLR 240
Delhi Rent Control Act, 1958 - Section 14 (1) (b), Section 14 (1) (e), Section 14(1)(b), Section 14(1)(e), Section 25B
High Courts15 Feb 2016Disposed off
Central Board of Film Certification and Others Vs Pankaj Butalia and Others
Delhi High Court · (2016) 3 ADDelhi 665 : (2016) 155 DRJ 220
Cinematograph Act, 1952 - Section 5-B(2), Section 5-CConstitution of India, 1950 - Article 19(1) (a), Article 19(2)
High Courts15 Feb 2016Disposed Off
Vipin Walia Vs Income Tax Officer
Delhi High Court · (2017) 295 CurTR 505 : (2016) 230 DLT 14 : (2016) 382 ITR 19
Income Tax Act, 1961 — Section 147, 148, 159
High Courts15 Feb 2016Dismissed
Samarth Shiksha Samiti and Others Vs Shakuntala Maggo and Others
Delhi High Court · (2016) 229 DLT 1
Delhi School Education Act, 1973 - Section 10, Section 2(t), Section 2(u), Section 20, Section 3, Section 3 (6), Section 3(1), Section 3(2), Section 3(3), Section 4, Section 8