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Delhi High Court judgments, 2016

2,648 judgments · page 100 of 133

High Courts19 Feb 2016Disposed off

Jitin Chugh and Others Vs State and Others

Delhi High Court · (2016) 02 DEL CK 0134

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Hindu Marriage Act, 1955 - Section 13(1) (ia), Section 13B(1) (2)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
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High Courts19 Feb 2016Disposed off

Anil Thappar and Others Vs State

Delhi High Court · (2016) 02 DEL CK 0126

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 206, Section 406, Section 420
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High Courts18 Feb 2016Partly Allowed

Hari Bahadur Vs State

Delhi High Court · (2016) 6 ADDelhi 75 : (2016) 2 CriCC 636 : (2016) 229 DLT 107

Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 162, Section 164, Section 313, Section 374Evidence Act, 1872 - Section 145, Section 157, Section 17, Section 21, Section 24, Section 24, Section 25, Section 25, Section 26, Section 2
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High Courts18 Feb 2016Allowed

Zarina Vs State of N.C.T. of Delhi

Delhi High Court · (2016) 02 DEL CK 0166

Criminal Procedure Code, 1973 (CrPC) - Section 164Immoral Traffic (Prevention) Act, 1956 - Section 13, Section 3, Section 4, Section 5Penal Code, 1860 (IPC) - Section 366, Section 368, Section 373
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High Courts18 Feb 2016Disposed off

DDA Vs Bhairon Ji Mandir Samiti and Others

Delhi High Court · (2016) 02 DEL CK 0160

Civil Procedure Code, 1908 (CPC) - Section 100Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 10, Section 15, Section 2 (e), Section 3, Section 5, Section 5B, Section 5C, Section 7, Section 9
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High Courts18 Feb 2016Dismissed

Sanjay Kumar Bhartiya Vs Directorate of Revenue

Delhi High Court · (2016) 8 ADDelhi 124 : (2016) 230 DLT 660 : (2016) 334 ELT 588 : (2016) 2 JCC 97 : (2016) 5 RCRCriminal 176

Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25A, 29
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