High Courts23 Feb 2016Disposed Off
AIREF Engineers Pvt. Ltd. Vs Commissioner of Service Tax
Delhi High Court · (2016) 334 ELT 9
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 98 of 133
High Courts23 Feb 2016Disposed Off
G.S. Nuts Vs Commr. of Cus., Inland Container Depot
Delhi High Court · (2016) 335 ELT 397
High Courts23 Feb 2016Disposed Off
Shweta Sharma Vs M/s. Volkswagen Finance Pvt. Ltd.
Delhi High Court · (2016) 231 DLT 7
Arbitration and Conciliation Act, 1996 - Section 37, 9
High Courts23 Feb 2016Dismissed
Practical Properties Pvt. Ltd. Vs Comet Overseas Pvt. Ltd. and Others
Delhi High Court · (2016) 2 ArbiLR 25 : (2016) 4 RAJ 544
Arbitration and Conciliation Act, 1996 - Section 11, Section 12, Section 12(1), Section 12(2), Section 13, Section 16, Section 16(2), Section 16(3), Section 16(5), Section 16(6), Section 2, Section 2 (i) (c), Section 28, Section 31, Section 31(5), Sec
High Courts23 Feb 2016Allowed
Union of India and Others Vs Gulab Singh
Delhi High Court · (2016) 5 ADDelhi 190 : (2016) 162 AIC 472 : (2016) 228 DLT 353 : (2016) 155 DRJ 425 : (2016) 1 RCRRent 355
Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4(1), Section 4(2), Section 5(1), Section 9
High Courts23 Feb 2016Allowed
Usha Devi and Others Vs Union of India and Others
Delhi High Court · (2016) 02 DEL CK 0192
Land Acquisition Act, 1894 - Section 11, Section 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, Section 24(1)(b), Section 24(2)
High Courts23 Feb 2016Dismissed
State Vs Raj Kumar Kashyap
Delhi High Court · (2016) 02 DEL CK 0178
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313, Section 378(3), Section 482Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 363, Section 376
High Courts23 Feb 2016Disposed off
Oriental Insurance Co. Ltd. Vs Anil Yadav and Others
Delhi High Court · (2016) 02 DEL CK 0163
Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 133, Section 149(2), Section 166, Section 170, Section 173Penal Code, 1860 (IPC) - Section 279
High Courts23 Feb 2016Dismissed
Shahnaz Ali and Others Vs Suresh Kumar Gera and Others
Delhi High Court · (2016) 02 DEL CK 0150
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4, Order 22 Rule 9, Order 37 Rule 2(2), Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 37, Order 37 Rule 4, Order 37 Rule 4(5), Order 37 Rule 5, Order 6 Rule 17, Order 7 Rule 11,
High Courts23 Feb 2016Dismissed
Shobha Dhawan Vs Ramesh Chandra Kapoor and Others
Delhi High Court · (2016) 02 DEL CK 0147
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 9 Rule 13, Section 96(3), Section 97
High Courts23 Feb 2016Dismissed
Svogl Oil Gas and Energy Ltd. Vs Comet Overseas Pvt. Ltd. and Others
Delhi High Court · (2016) 02 DEL CK 0135
Arbitration and Conciliation Act, 1996 - Section 11, Section 12, Section 12 (1), Section 12 (3), Section 12(1), Section 12(2), Section 13, Section 13(2), Section 13(4), Section 13(5), Section 14, Section 34, Section 5Civil Procedure Code, 190
High Courts23 Feb 2016Dismissed
Joymon Vs Luxor Writing Instruments P. Ltd.
Delhi High Court · (2016) 2 MadWNCri 97
High Courts22 Feb 2016Dismissed
Om Prakash Vs Delhi Transport Corporation
Delhi High Court · (2016) 2 CLR 74 : (2016) 149 FLR 1009 : (2016) LabLR 683 : (2016) 2 LLJ 403
Industrial Disputes Act, 1947 - Section 10, Section 33 (2) (b), Section 33(2)(b)
High Courts22 Feb 2016Dismissed
Navjot Pal Singh Randhawa and Others Vs Delhi Development Authority
Delhi High Court · (2016) 6 ADDelhi 227 : (2016) 229 DLT 489
Constitution of India, 1950 - Article 226National Capital Territory of Delhi Laws (Special Provisions) Act, 2011 - Section 4, Section 4 (b)Registration Act, 1908 - Section 17 (b), Section 17(b)
High Courts22 Feb 2016Allowed
Munjal Showa Limited Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2016) 382 ITR 555
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 111A, Section 116, Section 142(1), Section 143(2), Section 143(3), Section 144C, Section 145, Section 147, Section 147(1), Section 148, Section 148(2), Section 14A, Secti
High Courts22 Feb 2016Disposed off
Akay Organics Limited Vs Union of India and Others
Delhi High Court · (2016) 8 ADDelhi 580 : (2016) 229 DLT 222
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 18, Section 18(2) (d), Section 25
High Courts22 Feb 2016Dismissed
Ajay Vs State
Delhi High Court · (2016) 2 JCC 1099
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, Section 32, Section 32(1), Section 65-BPenal Code, 1860 (IPC) - Section 302, Section 304B, Section 304-B, Section 498A
High Courts22 Feb 2016Dismissed
State (NCT Of Delhi) Vs Ramesh Chand
Delhi High Court · (2016) 2 DMC 544
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 304B, 34, 498A
High Courts22 Feb 2016Dismissed
Amar Singh Chauhan Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2016) 230 DLT 94
Delhi School Education Act, 1973 — Section 2(h), 2(w)
High Courts22 Feb 2016Disposed off
Oriental Insurance Co Ltd. Vs Balwinder Kaur and Others
Delhi High Court · (2016) 2 ACC 377 : (2016) 3 TAC 129
Motor Vehicles Act, 1988 — Section 166