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Delhi High Court judgments, 2016

2,648 judgments · page 99 of 133

High Courts22 Feb 2016Dismissed

State Govt. of NCT of Delhi Vs Sushil Kumar and Others

Delhi High Court · (2016) 228 DLT 9 : (2016) 2 JCC 769

Criminal Procedure Code, 1973 (CrPC) - Section 438Income Tax Act, 1961 - Section 167(2), Section 66Penal Code, 1860 (IPC) - Section 120- B, Section 201, Section 34, Section 408, Section 420, Section 468, Section 471, Section 511
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High Courts22 Feb 2016Disposed off

Man Singh and Others Vs State N.C.T of Delhi

Delhi High Court · (2016) 155 DRJ 487

Criminal Procedure Code, 1973 (CrPC) - Section 222(2)Penal Code, 1860 (IPC) - Section 109, Section 141, Section 147, Section 148, Section 149, Section 299, Section 300, Section 304, Section 307, Section 308, Section 323, Section 325, Section
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High Courts22 Feb 2016Disposed off

Court on its Own Motion Vs Deepak Khosla

Delhi High Court · (2016) 02 DEL CK 0133

Advocates Act, 1961 - Section 49(1)(c)Bar Councils Act, 1926 - Section 10(2)Constitution of India, 1950 - Article 125, Article 129, Article 142, Article 19, Article 21, Article 215, Article 226, Article 32
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High Courts22 Feb 2016Dismissed

Sant Ram Vs State

Delhi High Court · (2016) 02 DEL CK 0128

Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302
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High Courts19 Feb 2016Dismissed

Sanjeev Maheshwari Vs CBI

Delhi High Court · (2016) 2 JCC 1091

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162, Section 164, Section 439Evidence Act, 1872 - Section 24, Section 25, Section 26, Section 27Penal Code, 1860 (IPC) - Section 120B, Section 147, Section 148, Section 149,
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