CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 96 of 133

High Courts26 Feb 2016Disposed Off

Mukesh Singh Vs State

Delhi High Court · (2016) 02 DEL CK 0171

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 320 (2), Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 406, Section 420
Read judgment
High Courts26 Feb 2016Allowed

Raj Kumar and Others Vs State and Others

Delhi High Court · (2016) 02 DEL CK 0151

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13-B(1)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
Read judgment
High Courts26 Feb 2016Dismissed

Diwan Chand Pruthi and Others Vs C.B.I.

Delhi High Court · (2016) 231 DLT 5

Criminal Procedure Code, 1973 (CrPC) - Section 162, Section 313Evidence Act, 1872 - Section 10, Section 25, Section 26, Section 27, Section 30, Section 6, Section 8Penal Code, 1860 (IPC) - Section 120 A, Section 120B, Section 120-B,
Read judgment
High Courts26 Feb 2016Disposed Off

Micromax Informatics Limited Vs Union of India and Others

Delhi High Court · (2016) 02 DEL CK 0148

Customs Act, 1962 - Section 2 (ii), Section 26, Section 27, Section 27 (1), Section 27 (1) (i), Section 27 (2), Section 27(1), Section 27(1) (a), Section 27(1) (b), Section 27(1) (i), Section 27(1) (ii), Section 27(2), Section 27(i) (ii), Section 28,
Read judgment
High Courts25 Feb 2016Disposed off

Sunil Mehra and Others Vs Saten Kapoor and Others

Delhi High Court · (2016) 6 ADDelhi 548 : (2016) 4 CivCC 84 : (2016) 230 DLT 408

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 1 Rule 3, Order 1 Rule 5, Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 3, Order 6 Rule 4, Order 7 Rule 11, Section 17, Section 22Delhi High Court (Amendment) Act, 2015 - Section 4
Read judgment