High Courts15 Feb 2016Allowed
Jauhari Lal and Others Vs Gurudev Ashram Trust and Others
Delhi High Court · (2016) 4 ADDelhi 103 : (2016) 231 DLT 17
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Section 151, Section 91, Section 92
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 103 of 133
High Courts15 Feb 2016Dismissed
Nand Ram and Others Vs UOI and Others
Delhi High Court · (2016) 02 DEL CK 0175
Border Security Force Act, 1968 - Section 40, Section 46
High Courts15 Feb 2016Disposed off
Rakesh Ranjan Verma Vs State of NCT of Delhi
Delhi High Court · (2016) 2 JCC 899
Penal Code, 1860 (IPC) — Section 342, 376
High Courts15 Feb 2016Dismissed
Mahipal Vs High Court of Delhi through Registrar General and Others
Delhi High Court · (2016) 02 DEL CK 0067
Constitution of India, 1950 - Article 14, Article 16(1), Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33
High Courts15 Feb 2016Dismissed
Ajay Singh Chautala Vs State Govt of NCT of Delhi
Delhi High Court · (2016) 2 RCRCriminal 407
Parole/Furlough Guidelines, 2010 — Clause 13
High Courts15 Feb 2016Dismissed
Principal Commissioner of Income Tax-09 Vs Tinna Finex Ltd.
Delhi High Court · (2016) 228 DLT 136
Income Tax Act, 1961 — Section 143(3), 41(1)
High Courts15 Feb 2016Dismissed
Moti Kumari Vs Secretary General, Supreme Court of India
Delhi High Court · (2016) 3 ADDelhi 717
Constitution of India, 1950 — Article 226
High Courts12 Feb 2016Disposed Off
Oriental Insurance Co. Ltd. Vs Upender Yadav
Delhi High Court · (2016) 2 AnWR 217
Motor Vehicles Act, 1988 — Section 140, 166
High Courts12 Feb 2016Allowed
B.L. Bishnoi Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 726 : (2016) 2 SCT 208
Constitution of India, 1950 - Article 226Railway Protection Force Act, 1957 - Section 15, Section 2, Section 2 (ea), Section 2(ba)
High Courts12 Feb 2016Dismissed
Samiuddin Vs State of Delhi
Delhi High Court · (2016) 3 ADDelhi 669
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts12 Feb 2016Disposed Off
Hindustan Paper Corporation Limited Vs Western Express (Services)
Delhi High Court · (2016) 4 ADDelhi 50 : (2016) 2 CivCC 362 : (2016) 228 DLT 61
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 30, Order 21 Rule 41, Order 21 Rule 41(3), Order 9 Rule 13, Section 151, Section 51, Section 55, Section 58
High Courts12 Feb 2016Dismissed
Kishan Tripathi Vs The State
Delhi High Court · (2016) 4 ADDelhi 94 : (2016) 230 DLT 3
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3, Section 59, Section 60, Section 62, Section 65-A, Section 65B, Section 65-BPenal Code, 1860 (IPC) - Section 201, Section 302, Section 460
High Courts12 Feb 2016Dismissed
Geodis Overseas Pvt. Ltd. Vs Punjab National Bank
Delhi High Court · (2016) 3 ADDelhi 720
Negotiable Instruments Act, 1881 (NI) - Section 8, Section 9
High Courts12 Feb 2016Dismissed
Delhi Transport Corporation Vs Rajbir Singh
Delhi High Court · (2016) 2 CLR 80 : (2016) 228 DLT 19 : (2016) 149 FLR 437
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 33(2) (b)
High Courts12 Feb 2016Disposed off
Hari Rai and Others Vs Commissioner of Trade and Taxes
Delhi High Court · (2016) 02 DEL CK 0119
Delhi Value Added Tax Act, 2004 - Section 59, Section 61, Section 63(2) (c), Section 64 (1), Section 64(2)Penal Code, 1860 (IPC) - Section 380, Section 454
High Courts12 Feb 2016Disposed off
Ram Kishore and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 151, Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts12 Feb 2016Disposed off
R.K. Nautiyal Vs The State and Others
Delhi High Court · (2016) 02 DEL CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 406, Section 498A
High Courts12 Feb 2016Disposed off
Ghan Shyam Sharma and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 34, Section 406, Section 420, Section 494, Section 498A
High Courts12 Feb 2016Disposed off
Navin Gupta and Others Vs State and Others
Delhi High Court · (2016) 02 DEL CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts12 Feb 2016Disposed off
Rishi Kohli and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 427, Section 452, Section 498A, Section 506