High Courts10 Feb 2016Dismissed
Aftab Ahmed @ Sikender Vs Kanti Devi
Delhi High Court · (2016) 229 DLT 3
Delhi Rent Control Act, 1958 — Section 1(2), 14D
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 105 of 133
High Courts10 Feb 2016Disposed Off
State Vs Hari Prashad
Delhi High Court · (2016) 2 CriCC 33 : (2016) 228 DLT 1 : (2016) 1 DMC 663 : (2016) 2 JCC 834 : (2016) 5 RCRCriminal 381
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, Section 304B, Section 306, Section 498A
High Courts10 Feb 2016Dismissed
Parmod Kumar Vs UOI and Others
Delhi High Court · (2016) 227 DLT 581
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 323, Section 34, Section 341, Section 447
High Courts10 Feb 2016Dismissed
Pr. Commissioner of Income Tax Vs Delco India Pvt. Ltd.
Delhi High Court · (2016) 02 DEL CK 0189
Income Tax Act, 1961 - Section 132, Section 133(6), Section 133A, Section 148, Section 260A, Section 292C, Section 68
High Courts10 Feb 2016Dismissed
Rakesh Kumar Vs State
Delhi High Court · (2016) 02 DEL CK 0164
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 421Evidence Act, 1872 - Section 24, Section 25, Section 26, Section 8Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 364, Section 365
High Courts10 Feb 2016Allowed
Estio Builders and Developers Private Limited and Others Vs Felicite Builders and Constructions Private Limited
Delhi High Court · (2016) 02 DEL CK 0138
High Courts10 Feb 2016Allowed
Comet Healthcare and Consulting Private Limited and Others Vs R.G. Scientific Enterprises Private Limited
Delhi High Court · (2016) 02 DEL CK 0137
High Courts10 Feb 2016Allowed
Satyam Cineplexes Limited Vs Inox Leisure Limited
Delhi High Court · (2016) 02 DEL CK 0136
High Courts10 Feb 2016Dismissed
Kalpana Mehdiratta Vs Air Force Bal Bharati School and Others
Delhi High Court · (2016) 02 DEL CK 0112
High Courts10 Feb 2016Disposed off
Central Bureau of Investigation Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 3 ADDelhi 481 : (2016) 1 Crimes 654 : (2016) 228 DLT 180 : (2016) 2 JCC 1459 : (2017) 2 RCRCriminal 663
Criminal Procedure Code, 1973 (CrPC) - Section 482, Section 93, Section 93(1)(c)Penal Code, 1860 (IPC) - Section 120-BPrevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 22
High Courts10 Feb 2016Dismissed
Savita Jain and Others Vs State of N.C.T.
Delhi High Court · (2016) 229 DLT 4 : (2016) 2 JCC 914
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302, Section 34, Section 392
High Courts10 Feb 2016Disposed off
Sanjit Paul, Pradeep Kumar, Abhishek Kumar and Kshatriya Harim Singh Vs Union of India and Anr.
Delhi High Court · (2016) 228 DLT 14
Constitution of India, 1950 — Article 226
High Courts10 Feb 2016Dismissed
Udai Veer Singh Vs Bses Rajdhani Power Ltd. and others
Delhi High Court · (2016) 161 AIC 568 : (2016) 228 DLT 103 : (2016) 2 JCC 850 : (2016) 1 RajdhaniLR 537 : (2016) 5 RCRCriminal 630
Criminal Procedure Code, 1973 (CrPC) — Section 251, 374Electricity Act, 2003 — Section 135, 156
High Courts10 Feb 2016Dismissed
Hari Gopal Manu Vs B.S. Ojha
Delhi High Court · (2016) 02 DEL CK 0029
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 15, Section 96Evidence Act, 1872 - Section 116Registration Act, 1908 - Section 49
High Courts10 Feb 2016Allowed
Rahul Bajaj and Others Vs The State of Govt. of NCT Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts09 Feb 2016Disposed Off
Arpit Bhargava Vs North Delhi Municipal Corporation
Delhi High Court · (2016) 232 DLT 663
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 330A, 349A
High Courts09 Feb 2016Dismissed
Independent Power Producers Association of India Vs Sharam Sadhna Delhi Trust
Delhi High Court · (2016) 3 ArbiLR 61 : (2016) 5 RAJ 13
Arbitration and Conciliation Act, 1996 - Section 17, Section 37(2)Contract Act, 1872 - Section 51, Section 52Transfer of Property Act, 1882 - Section 105, Section 108(e), Section 108(e) (f)
High Courts09 Feb 2016Disposed off
Shashi Goil and Others Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 2 CriCC 313 : (2016) 228 DLT 336 : (2016) 155 DRJ 582 : (2016) 2 JCC 1113
Criminal Procedure Code, 1973 (CrPC) - Section 437(5), Section 438, Section 439 (2), Section 439(2), Section 482Penal Code, 1860 (IPC) - Section 120, Section 120B, Section 120-B, Section 193, Section 203, Section 204, Section 34, Section 406,
High Courts09 Feb 2016Allowed
Jai Narain Mathur and Others Vs Jai Prakash Mathur
Delhi High Court · (2016) 228 DLT 515
Benami Transactions (Prohibition) Act, 1988 - Section 4, Section 4(1)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, Section 96, Section 97Hindu Succession Act, 1956 - Section 6, Section 8
High Courts09 Feb 2016Disposed Off
Music Broadcast Pvt. Ltd. Vs Axis Bank and Others
Delhi High Court · (2016) 227 DLT 739 : (2016) 66 PTC 141 : (2016) 4 RAJ 698
Arbitration and Conciliation Act, 1996 - Section 11, Section 11(12)(b), Section 2(e), Section 9Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Section 151, Section 20, Section 20(a), Section 20(c)Constitution of India, 1950 - Art