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Delhi High Court judgments, 2015

4,233 judgments · page 99 of 212

High Courts16 Jul 2015Allowed

Mukesh Kumar Vs The Administrator (NZRE)

Delhi High Court · (2015) 222 DLT 4

Arbitration and Conciliation Act, 1996 - Section 9Industrial Disputes Act, 1947 - Section 2Multi-State Cooperative Societies Act, 2002 - Section 84, 84(1), 84(1)(b), 84(1)(c), 84(2)(c)
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High Courts16 Jul 2015Dismissed

Ram Chander Shahni Vs State

Delhi High Court · (2015) 07 DEL CK 0214

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 300, 302
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High Courts16 Jul 2015Dismissed

Chetan and Others Vs State

Delhi High Court · (2015) 07 DEL CK 0213

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 145, 25, 26, 27Penal Code, 1860 (IPC) - Section 376(2) (g)
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High Courts16 Jul 2015Allowed

Rekha Mathur Vs Manish Khanna

Delhi High Court · AIR 2015 Delhi 197 : (2015) 222 DLT 56 : (2015) 3 DMC 82 : (2015) 151 DRJ 592

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27(b), 2(2)Hindu Marriage Act, 1955 - Section 12, 12(1), 12(1)(a), 12(1)(c), 12(1)(d)
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High Courts15 Jul 2015Dismissed

Ashok Kumar and Others Vs The Narcotics Control Bureau

Delhi High Court · (2015) 9 AD 448 : (2015) 4 CCR 21

Criminal Procedure Code, 1973 (CrPC) - Section 100(4), 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)C, 21, 25, 29Penal Code, 1860 (IPC) - Section 489
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High Courts15 Jul 2015Disposed off

Akash Kashyap Vs Lt. Governor of Delhi and Others

Delhi High Court · (2015) 9 AD 609 : (2015) 4 CCR 60

Criminal Procedure Code, 1973 (CrPC) - Section 445, 446, 447, 448, 70Delhi Police Act, 1978 - Section 46, 47, 48, 50, 51Penal Code, 1860 (IPC) - Section 290, 308, 34, 489A
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