High Courts20 Jul 2015Dismissed
Union of India and Others Vs M.M. Kohli
Delhi High Court · (2015) 07 DEL CK 0255
Constitution of India, 1950 - Article 226, 227, 320(3) (c)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 97 of 212
High Courts20 Jul 2015Allowed
Nitin Kumar and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0234
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts20 Jul 2015
Ultra Home Construction Pvt. Ltd. Vs Purushottam Kumar Chaubey and Others
Delhi High Court · (2015) 222 DLT 205 : (2015) 64 PTC 119
Civil Procedure Code, 1908 (CPC) - Section 20Copyright Act, 1957 - Section 62, 62(2)Trade Marks Act, 1999 - Section 134, 134(1), 134(1)(c), 134(2), 135(2)(c)
High Courts20 Jul 2015Disposed off
Master Davinder Singh and Others Vs The Ministry of Sports and Youth Affairs, Govt. of India and Others
Delhi High Court · (2015) 07 DEL CK 0221
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts20 Jul 2015
Commissioner of Service Tax Vs Japan Airlines International Co. Ltd.
Delhi High Court · (2015) 7 AD 709 : (2015) 279 CTR 110 : (2015) 221 DLT 785 : (2015) 151 DRJ 603 : (2015) 3 RCR(Civil) 1044 : (2015) 39 STR 541 : (2015) 83 VST 242
Central Excises and Salt Act, 1944 - Section 35, 35B(2), 35GFinance Act, 1994 - Section 73, 73(1), 78, 83, 83A
High Courts20 Jul 2015Dismissed
Navsansad Vihar CGHS Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0154
Consumer Protection Act, 1986 - Section 19, 21(a)(ii), 3Delhi Co-operative Societies Act, 1972 - Section 70, 71, 80, 83Delhi Co-operative Societies Act, 2003 - Section 116, 141
High Courts20 Jul 2015
Delhi Metro Rail Corporation Ltd. Vs Satish Gujral
Delhi High Court · (2015) 8 AD 485
Contract Act, 1872 - Section 65, 70, 73
High Courts20 Jul 2015Dismissed
Union of India and Others Vs Deen Dayal Pandey
Delhi High Court · (2015) 07 DEL CK 0130
Constitution of India, 1950 - Article 226, 227
High Courts20 Jul 2015Dismissed
Shivali Dhillon Vs Managing Director, Army Welfare Education Society (AWES) and Others
Delhi High Court · (2015) 07 DEL CK 0111
Constitution of India, 1950 - Article 12, 226, 31
High Courts20 Jul 2015Dismissed
Ravinder Kumar Vs Delhi Transport Corporation and Others
Delhi High Court · (2015) 222 DLT 66
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 294, 392, 397
High Courts20 Jul 2015Disposed off
Maan Singh and Others Vs Anupam Bhushan
Delhi High Court · (2015) 7 AD 316 : (2015) 222 DLT 152
Constitution of India, 1950 - Article 129Contempt of Courts Act, 1971 - Section 2(b)Criminal Procedure Code, 1973 (CrPC) - Section 41
High Courts20 Jul 2015
Jagan Nath Syal Vs Commissioner of Gift Tax
Delhi High Court · (2015) 7 AD 313 : (2015) 376 ITR 395
Gift Tax Act, 1958 - Section 26 (1)Income Tax Act, 1961 - Section 281B
High Courts20 Jul 2015Allowed
Rajesh Kapoor Vs Public Enterprises Selection Board and Others
Delhi High Court · (2015) 07 DEL CK 0099
Constitution of India, 1950 - Article 14, 16
High Courts17 Jul 2015
Bharat Hotels Ltd. Vs Commissioner of C. Ex., Cus. & S.T.
Delhi High Court · (2015) 40 STR 174
Central Excises and Salt Act, 1944 - Section 35
High Courts17 Jul 2015
Pr. Commissioner of Income Tax, Delhi-2 New Delhi Vs Citi Financial Consumer Finance India Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0356
Income Tax Act, 1961 - Section 143, 143(3), 144, 147, 148
High Courts17 Jul 2015
State of Tamil Nadu Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0346
High Courts17 Jul 2015Dismissed
Mirza Islam Baig and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0345
Criminal Procedure Code, 1973 (CrPC) - Section 204Penal Code, 1860 (IPC) - Section 308, 323, 325, 34, 341
High Courts17 Jul 2015Dismissed
Institute of International Excellence and Others Vs All India Council for Technical Education
Delhi High Court · (2015) 222 DLT 316
Constitution of India, 1950 - Article 142, 226
High Courts17 Jul 2015Disposed off
National Highways Authority of India Vs Sunway Construction SDN BHD
Delhi High Court · (2015) 07 DEL CK 0232
Arbitration and Conciliation Act, 1996 - Section 34
High Courts17 Jul 2015Disposed off
Anil Kumar Khanna and Others Vs The Indian Tourism Development Corporation Ltd.
Delhi High Court · (2015) 8 AD 145 : (2015) 222 DLT 119
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 20 Rule 12(1)(c), Order 20 Rule 12(1)(c)(iii), Order 20 Rule 12(iii), Order 47 Rule 1Constitution of India, 1950 - Article 136, 141Land Acquisition Act, 1894 - Section 4