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Delhi High Court judgments, 2015

4,233 judgments · page 96 of 212

High Courts21 Jul 2015Dismissed

State NCT of Delhi Vs Umesh

Delhi High Court · (2015) 07 DEL CK 0257

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 363, 376Protection of Children from Sexual Offences Act, 2012 - Section 4
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High Courts21 Jul 2015Dismissed

Anil Gulati Vs Promila Gulati

Delhi High Court · (2015) 7 AD 476 : (2015) 222 DLT 17 : (2015) 151 DRJ 453 : (2015) 4 RCR(Civil) 842

Benami Transactions (Prohibition) Act, 1988 - Section 2(a), 3, 4, 4(3)(a), 4(3)(b)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, 96Evidence Act, 1872 - Section 91, 92
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High Courts21 Jul 2015Dismissed

Jisan and Others Vs State

Delhi High Court · (2015) 4 JCC 2306

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173Penal Code, 1860 (IPC) - Section 302, 307, 308, 323, 34
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High Courts21 Jul 2015Allowed

Dinesh Yadav Vs State (NCT of Delhi)

Delhi High Court · (2015) 07 DEL CK 0131

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 428Penal Code, 1860 (IPC) - Section 109, 34, 354, 376 (2)(f), 506-II
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