High Courts23 Jul 2015Disposed off
Rakesh Mayor and Others Vs Vigneshwara Developers Pvt. Ltd. and Others
Delhi High Court · (2015) 151 DRJ 675
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 95 of 212
High Courts23 Jul 2015Disposed off
Raj Nandan Sahni Vs State
Delhi High Court · (2015) 07 DEL CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2(iii)(b), 20(b)(ii)(B), 20(b)(ii)(C), 42, 50
High Courts23 Jul 2015Dismissed
Kamal Kishor Vs Addl. DCP-I North West Distt. Delhi and Others
Delhi High Court · (2015) 9 AD 308 : (2015) 3 JCC 1950
Criminal Procedure Code, 1973 (CrPC) - Section 290, 445, 446, 447, 448Delhi Police Act, 1978 - Section 46, 47, 47, 48, 48Penal Code, 1860 (IPC) - Section 279, 338, 379, 411
High Courts23 Jul 2015Dismissed
Sanjay Vs State
Delhi High Court · (2015) 07 DEL CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 304 (II)
High Courts23 Jul 2015Allowed
Rafiq Vs State
Delhi High Court · (2015) 3 JCC 2117
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 313Penal Code, 1860 (IPC) - Section 302, 307
High Courts23 Jul 2015Dismissed
Lakhbir Singh Vs Arun Khanna
Delhi High Court · (2015) 9 AD 556
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 39 Rule 1Specific Relief Act, 1963 - Section 16, 38Transfer of Property Act, 1882 - Section 108
High Courts23 Jul 2015Partly Allowed
Ajay and Others Vs State
Delhi High Court · (2015) 07 DEL CK 0136
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 34, 392, 394
High Courts23 Jul 2015Dismissed
Amjad Ali Vs Salma Begum and Others
Delhi High Court · (2015) 222 DLT 303 : (2015) 3 DMC 103
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 34, 406, 498-A
High Courts22 Jul 2015Disposed off
Ram Chander Vs State (NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376(2)(g), 380, 506
High Courts22 Jul 2015Dismissed
Sarita Kumari Verma Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0141
Constitution of India, 1950 - Article 14, 16
High Courts22 Jul 2015Disposed off
Rajnish and Others Vs State (NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 304, 34, 35
High Courts22 Jul 2015Dismissed
Food Corporation of India Vs Appellant Authority (Central) Under Industrial Employment (Standing Orders) Act, 1946 and Others
Delhi High Court · (2015) 07 DEL CK 0057
Constitution of India, 1950 - Article 226, 227General Clauses Act, 1897 - Section 9, 9(1)Industrial Employment (Standing Orders) Act, 1946 - Section 5, 6, 6(1)
High Courts21 Jul 2015Dismissed
Anil and Others Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0360
Penal Code, 1860 (IPC) - Section 307, 354Sashastra Seema Bal Act, 2007 - Section 132
High Courts21 Jul 2015
Delhi State Industrial & Infrastructure Development Corporation Limited Vs Hari Prakash Bansal and Others
Delhi High Court · (2015) 07 DEL CK 0358
High Courts21 Jul 2015Dismissed
Bhagwan Dass Khanna Jewellers Vs Bhagwan Das Khanna Jewellers Pvt. Ltd. and Others
Delhi High Court · (2015) 64 PTC 72
Trade and Merchandise Marks Act, 1958 - Section 107, 46, 56Trade Marks Act, 1999 - Section 124, 124(1), 124(1)(b)(ii), 124(3), 30
High Courts21 Jul 2015
Emelson Agencies Vs Commissioner of Trade & Taxes
Delhi High Court · (2015) 07 DEL CK 0338
Delhi Value Added Tax Act, 2004 - Section 81
High Courts21 Jul 2015Allowed
Amzad and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 4 JCC 2330
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts21 Jul 2015Dismissed
Ravinder Kumar Wali Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0326
Constitution of India, 1950 - Article 226
High Courts21 Jul 2015Disposed off
Sandeep Tandon and Others Vs Pushpanjali N. Rawat and Others
Delhi High Court · (2015) 7 AD 70
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 23 Rule 3