High Courts28 Jul 2015
The Commissioner of Income Tax-IV Vs Fortune Oceanic Products Ltd.
Delhi High Court · (2015) 07 DEL CK 0367
Income Tax Act, 1961 - Section 260A, 28(iv), 41(1)(a)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 93 of 212
High Courts28 Jul 2015
P.R. Commissioner of Income Tax (Central-II) and Others Vs Aakash Arogya Mandir Pvt. Ltd. and Others
Delhi High Court · (2015) 07 DEL CK 0357
Income Tax Act, 1961 - Section 153- C, 153C, 260-A
High Courts28 Jul 2015
Commissioner of Income Tax (Central-II) Vs Swanpnil Properties (P) Ltd.
Delhi High Court · (2015) 07 DEL CK 0337
Income Tax Act, 1961 - Section 132, 132(4), 143(3), 147, 148
High Courts28 Jul 2015Disposed Off
Geetu and Others Vs Ravinder
Delhi High Court · (2015) 3 DMC 426
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts28 Jul 2015Allowed
Kushal Khurana and Others Vs State and Others
Delhi High Court · (2015) 7 AD 452
Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts28 Jul 2015Dismissed
Oriental Insurance Co. Ltd. Vs Pridhi Singh and Others
Delhi High Court · (2015) 07 DEL CK 0295
Civil Procedure Code, 1908 (CPC) - Section 151Motor Vehicles Act, 1988 - Section 140, 166
High Courts28 Jul 2015Dismissed
National Fertilizers Limited Vs Ashok Kumar Ahluwalia
Delhi High Court · (2015) 222 DLT 542 : (2015) 151 DRJ 661 : (2015) 146 FLR 1042 : (2015) LLR 1215
Payment of Gratuity Act, 1972 - Section 4, 4(6), 7(3), 7(3-A)
High Courts28 Jul 2015Allowed
Anil Kumar and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0245
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 427, 452
High Courts28 Jul 2015Disposed off
Union of India and Others Vs Alstom India Limited
Delhi High Court · (2015) 325 ELT 72
Central Excises and Salt Act, 1944 - Section 37, 5AForeign Trade (Development and Regulation) Act, 1992 - Section 5, 6(2)
High Courts28 Jul 2015Dismissed
Panchshila Cooperative House Building Society Limited and Others Vs State (Govt.) of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0148
Delhi Development Act, 1957 - Section 57, 5A
High Courts28 Jul 2015
Jai Prakash Vs School Management of ITL Public School and Others
Delhi High Court · (2015) 222 DLT 157
Delhi School Education Act, 1973 - Section 10, 8(3)
High Courts28 Jul 2015Disposed off
Chetan Kumar Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0125
High Courts28 Jul 2015
S.P. Jindal and Others Vs Frieidrich Ebert Stiftung
Delhi High Court · (2015) 07 DEL CK 0121
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, 2(2)Contract Act, 1872 - Section 73Evidence Act, 1872 - Section 106
High Courts28 Jul 2015Allowed
Mani Kamat Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 07 DEL CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 376, 511
High Courts27 Jul 2015Allowed
In Re: Ganraj Sugars Private Limited and Others
Delhi High Court · (2015) 07 DEL CK 0266
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts27 Jul 2015Allowed
In Re: Felix Software Solutions Private Limited and Others
Delhi High Court · (2015) 07 DEL CK 0265
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts27 Jul 2015Disposed off
Shri Bhagwan and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0252
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34, 341, 506
High Courts27 Jul 2015Allowed
Bhagwan Das Vs State
Delhi High Court · (2015) 07 DEL CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 164, 428Evidence Act, 1872 - Section 24, 25, 27Penal Code, 1860 (IPC) - Section 365, 376 (2) (f)
High Courts27 Jul 2015Allowed
Ravinder Singh and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts27 Jul 2015Dismissed
Rajesh Kumar Gandhi Vs Shriram Institute for Industrial Research
Delhi High Court · (2015) 147 FLR 380 : (2015) 3 LLN 374
Industrial Disputes Act, 1947 - Section 2(oo), 25, 25F, 33(2)(b)