High Courts03 Aug 2015
Dhiraj Ranjan Vs Union of India and Others
Delhi High Court · (2015) 9 AD 145 : (2015) 152 DRJ 341
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 91 of 212
High Courts03 Aug 2015Allowed
S.K. Habibur Rahman Vs UOI and Others
Delhi High Court · (2015) 8 AD 409 : (2015) 152 DRJ 368
Central Reserve Police Force Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226
High Courts03 Aug 2015Dismissed
Chand Ram Vs Bhateri Devi and Others
Delhi High Court · (2015) 179 PLR 20
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10
High Courts31 Jul 2015Dismissed
D.T.C. and Others Vs P.O., Ind. Tribunal II, KKD Court and Others
Delhi High Court · (2015) 07 DEL CK 0341
Industrial Disputes Act, 1947 - Section 33(1)(b), 33(2)(b)Penal Code, 1860 (IPC) - Section 304A, 420, 468, 471
High Courts31 Jul 2015Dismissed
Bijender Singh Vs North Delhi Municipal Corporation and Others
Delhi High Court · (2015) 07 DEL CK 0340
Constitution of India, 1950 - Article 226Specific Relief Act, 1963 - Section 6
High Courts31 Jul 2015Dismissed
Rakesh Gupta Vs Ramesh Gupta
Delhi High Court · (2015) 07 DEL CK 0291
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6Easements Act, 1882 - Section 60(b)
High Courts31 Jul 2015Dismissed
Workmen of Sports Authority of India Kamgar Union Vs Sports Authority of India and Others
Delhi High Court · (2015) 07 DEL CK 0290
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(2)Industrial Disputes Act, 1947 - Section 17B, 2(n)
High Courts31 Jul 2015
Commissioner of Income Tax Vs Bharat Hotels Limited
Delhi High Court · (2016) 381 ITR 222
High Courts31 Jul 2015
Commissioner of Income Tax Vs Chand Gupta and Others
Delhi High Court · (2015) 280 CTR 342
Income Tax Act, 1961 - Section 132, 132(4), 132(5), 132(5)(iii), 132A
High Courts31 Jul 2015Disposed off
Rakesh Vs The State of (NCT) Delhi
Delhi High Court · (2015) 07 DEL CK 0280
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts31 Jul 2015Allowed
Sanjay Mukherjee and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0279
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts31 Jul 2015Allowed
Asma and Others Vs The State and Others
Delhi High Court · (2015) 07 DEL CK 0278
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 380, 448, 454
High Courts31 Jul 2015Allowed
Shamshad and Others Vs State (Govt. NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0277
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts31 Jul 2015Dismissed
Jasbir Singh Lamba and Others Vs Phoolwati and Others
Delhi High Court · (2015) 07 DEL CK 0276
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)
High Courts31 Jul 2015Dismissed
Mahipal Singh Vs National Seeds Corporation
Delhi High Court · (2015) 4 LLJ 119 : (2015) 4 LLN 86
Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25, 25F
High Courts31 Jul 2015Allowed
Ashok Kumar Pal Vs State of NCT Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts31 Jul 2015
Commissioner of Central Excise Vs Brew Force Machine Pvt. Ltd.
Delhi High Court · (2015) 322 ELT 774
Central Excises and Salt Act, 1944 - Section 35(2A), 35B, 35C, 35C(2A)Constitution of India, 1950 - Article 14, 226, 227Income Tax Act, 1961 - Section 253, 254(2A)
High Courts30 Jul 2015
Amar N. Gugnani Vs Naresh Kumar Gugnani
Delhi High Court · (2015) 07 DEL CK 0361
Benami Transactions (Prohibition) Act, 1988 - Section 2(a), 4, 4(1), 4(2), 4(3)Bengal Land Revenue Sales Act, 1859 - Section 36Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 14 Rule 2, Order 7 Rule 11, 66
High Courts30 Jul 2015
Futuristic Solutions Limited Vs Nirmal Promoters Private Ltd. and Others
Delhi High Court · (2015) 07 DEL CK 0292
Contract Act, 1872 - Section 2(h), 73Specific Relief Act, 1963 - Section 20, 20(3)
High Courts30 Jul 2015Dismissed
Ambika Soni and Others Vs Union of India and Others
Delhi High Court · (2015) 222 DLT 195 : (2015) 151 DRJ 441 : (2015) 2 RCR(Rent) 407
Constitution of India, 1950 - Article 14, 226Easements Act, 1882 - Section 64Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 9