High Courts04 Aug 2015Allowed
Mangat Ram Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0276
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 89 of 212
High Courts04 Aug 2015Allowed
Saket Chattopadhyay and Others Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0275
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13 B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts04 Aug 2015
Amitav Chaudhuri Vs National Research Development Corporation
Delhi High Court · (2015) 222 DLT 368 : (2015) 179 PLR 36
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts04 Aug 2015Dismissed
Rajesh Anand Vs The State Govt. of NCT of Delhi
Delhi High Court · (2015) 08 DEL CK 0235
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 420, 468, 471
High Courts04 Aug 2015
Commissioner of Income Tax-XIII Vs Noida Medicare Centre Ltd.
Delhi High Court · (2015) 378 ITR 65
Income Tax Act, 1961 - Section 142(1), 143(2), 260A, 37, 37(1)
High Courts04 Aug 2015Allowed
Devbrata Biswas and Others Vs The State (Government of NCT of Delhi) and Others
Delhi High Court · (2015) 08 DEL CK 0149
Penal Code, 1860 (IPC) - Section 307, 320, 482
High Courts04 Aug 2015Allowed
Vineeet Kumar and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0148
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts04 Aug 2015Dismissed
Sushil Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 08 DEL CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376(2)(f), 377
High Courts04 Aug 2015Disposed off
Tridivesh Singh Maini Vs Central Bureau of Investigation
Delhi High Court · (2015) 08 DEL CK 0146
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102(1), 482Passports Act, 1967 - Section 10(3)
High Courts04 Aug 2015Allowed
Ravi and Others Vs State
Delhi High Court · (2015) 7 AD 580
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 394Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts04 Aug 2015Dismissed
Veena Kumari Vs Kishan Lal
Delhi High Court · (2015) 08 DEL CK 0144
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13, 151Limitation Act, 1963 - Section 5
High Courts04 Aug 2015Dismissed
Delhi Chemical and Pharmaceuticals Works Pvt. Ltd. and Others Vs Himgiri Realtors Pvt. Ltd.
Delhi High Court · (2015) 8 AD 286 : (2016) 1 ARBLR 21 : (2015) 222 DLT 354 : (2015) 152 DRJ 73
Arbitration and Conciliation Act, 1996 - Section 11, 14, 16(1)(a), 17, 31Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 47Registration Act, 1908 - Section 17, 49
High Courts04 Aug 2015Dismissed
University of Delhi Vs Kanwar Kumar Gambhir and Others
Delhi High Court · (2015) 10 AD 417 : (2015) 222 DLT 453 : (2015) 147 FLR 539
Payment of Gratuity Act, 1972 - Section 4, 4(2), 4(3), 4(5), 5
High Courts04 Aug 2015Disposed off
Union of India and Others Vs Om Prakash
Delhi High Court · (2015) 8 AD 181
Constitution of India, 1950 - Article 226
High Courts04 Aug 2015Dismissed
Gulshan Sethi and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 8 AD 109 : (2015) 222 DLT 524
Criminal Procedure Code, 1973 (CrPC) - Section 173, 195, 195(1)(b), 195(1)(b)(ii), 340Negotiable Instruments Act, 1881 (NI) - Section 145(2)Penal Code, 1860 (IPC) - Section 172, 173, 174, 175, 176
High Courts04 Aug 2015Dismissed
Mahipal Singh Vs Union of India
Delhi High Court · (2015) 7 AD 729 : (2015) LabIC 3904
High Courts04 Aug 2015
Sony India Pvt. Ltd. Vs The Commissioner of Trade and Taxes
Delhi High Court · (2015) 7 AD 533 : (2015) 224 DLT 625 : (2015) 85 VST 90
Delhi Value Added Tax Act, 2004 - Section 32, 33, 58, 84, 84 (6)
High Courts04 Aug 2015
Commissioner of Income Tax-II Vs Modi Rubber Ltd.
Delhi High Court · (2015) 8 AD 9 : (2015) 378 ITR 128
Income Tax Act, 1961 - Section 143 (3), 260A, 37 (1), 43 (B), 43B
High Courts04 Aug 2015Disposed off
Veer Service Station and Others Vs GNCT of Delhi and Others
Delhi High Court · (2015) 83 VST 396
Constitution of India, 1950 - Article 14, 265Delhi Value Added Tax Act, 2004 - Section 11, 11 (1), 2 (1) (zd), 2 (i) (zd), 2 (l) (r)Essential Commodities Act, 1955 - Section 3
High Courts04 Aug 2015Allowed
Anil Kumar Chawla Vs Delhi Development Authority and Others
Delhi High Court · (2015) 08 DEL CK 0023
Government Grants Act, 1895 - Section 2, 3