COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 88 of 212

High Courts05 Aug 2015Allowed

Kamal Kishore and Others Vs State (NCT of Delhi) and Others

Delhi High Court · (2015) 8 AD 415

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 498A

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High Courts05 Aug 2015

Commissioner of C. Ex. Vs Shakti Fragrances Pvt. Ltd.

Delhi High Court · (2015) 324 ELT 390

Central Excises and Salt Act, 1944 - Section 11AA, 35G

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High Courts05 Aug 2015Allowed

Chander Prakash and Others Vs NCT of Delhi and Others

Delhi High Court · (2015) 8 AD 357 : (2015) 4 JCC 2380

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 323, 34, 406, 498A

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High Courts05 Aug 2015Dismissed

Southern Petrochemical Industries Corporation Ltd. Vs Great Eastern Shipping Co. Ltd. and Others

Delhi High Court · (2015) 9 AD 219 : (2016) 1 ARBLR 64

Arbitration and Conciliation Act, 1996 - Section 34, 34(2)

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High Courts05 Aug 2015Allowed

Dharambeer Vs The State (NCT of Delhi) and Others

Delhi High Court · (2015) 08 DEL CK 0289

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13(2)Penal Code, 1860 (IPC) - Section 307, 406, 498-A

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High Courts05 Aug 2015Allowed

Shah Alam and Others Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2015) 08 DEL CK 0288

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 341, 380

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High Courts05 Aug 2015Dismissed

V. Vikram Reddy Vs R.L Agencies Pvt. Ltd.

Delhi High Court · (2015) 7 AD 449

Arbitration and Conciliation Act, 1996 - Section 28(1)(a), 28(3), 34Contract Act, 1872 - Section 151

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High Courts05 Aug 2015Dismissed

Akshay Kumar Angrish Vs Vinod Kumar Angrish and Others

Delhi High Court · (2015) 7 AD 445

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

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High Courts05 Aug 2015Allowed

Vinod Kumar and Others Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2015) 08 DEL CK 0137

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A

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High Courts05 Aug 2015Dismissed

Nand Kishore Kalra Vs Harish Mathur

Delhi High Court · (2015) 8 AD 16

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 21(2)Constitution of India, 1950 - Article 227Court Fees Act, 1870 - Section 7

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High Courts05 Aug 2015Allowed

Manoj Kumar and Others Vs State

Delhi High Court · (2015) 10 AD 699 : (2015) 4 JCC 2257

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 34, 380, 382, 392, 394

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High Courts05 Aug 2015Dismissed

Virender and Others Vs State (NCT of Delhi)

Delhi High Court · (2015) 7 AD 641

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 293, 357, 428Evidence Act, 1872 - Section 24, 25, 26, 27

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High Courts05 Aug 2015Dismissed

Nar Singh Prasad Roy Vs Union of India and Others

Delhi High Court · (2015) 10 AD 695

Criminal Procedure Code, 1973 (CrPC) - Section 258, 82, 83Penal Code, 1860 (IPC) - Section 147, 393

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High Courts05 Aug 2015Partly Allowed

Indira Gandhi National Open University Vs Union of India and Others

Delhi High Court · (2015) 222 DLT 276 : (2015) LabIC 3908 : (2016) LLR 12

Constitution of India, 1950 - Article 226, 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10Industrial Disputes Act, 1947 - Section 17A

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High Courts05 Aug 2015