High Courts07 Aug 2015Disposed off
M.K. Bhandari Vs Chetan Tanwar
Delhi High Court · (2015) 08 DEL CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, 494
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 87 of 212
High Courts06 Aug 2015Disposed Off
H.C. Umakant Pandey Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0335
High Courts06 Aug 2015Allowed
Neelam and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0325
Civil Procedure Code, 1908 (CPC) - Section 96Penal Code, 1860 (IPC) - Section 304-A
High Courts06 Aug 2015Dismissed
New India Assurance Company Ltd. Vs Shakuntala Devi and Others
Delhi High Court · (2015) 8 AD 405
Motor Vehicles Act, 1988 - Section 163A, 173
High Courts06 Aug 2015Allowed
Inspector (Mahila) Ravina Vs UOI and Others
Delhi High Court · (2015) 08 DEL CK 0287
Constitution of India, 1950 - Article 14, 15(1), 16(1), 16(2), 21
High Courts06 Aug 2015Disposed Off
Sanjeev Arora Vs Kuljeet Singh and Others
Delhi High Court · (2015) 8 AD 267
Court Fees Act, 1870 - Section 16
High Courts06 Aug 2015
Commissioner of Income Tax-II and Others Vs Delhi Transco Ltd.
Delhi High Court · (2015) 9 AD 401 : (2015) 280 CTR 50 : (2016) 380 ITR 398 : (2015) 234 TAXMAN 779
Electricity Act, 2003 - Section 2 (76), 2(76), 62Income Tax Act, 1961 - Section 133-A, 192, 194 J (1), 194C, 194JSales of Goods Act, 1930 - Section 2
High Courts06 Aug 2015Dismissed
Delhi Jal Board Vs V.K. Dewan and Others
Delhi High Court · (2015) 08 DEL CK 0139
Arbitration and Conciliation Act, 1996 - Section 34
High Courts06 Aug 2015
Commissioner of Income Tax-V Vs Rathi Graphics Technologies Ltd.
Delhi High Court · (2015) 9 AD 138 : (2015) 378 ITR 107 : (2015) 235 TAXMAN 550
Income Tax Act, 1961 - Section 143(3), 147, 260A, 43B
High Courts06 Aug 2015Allowed
Ravi Verma Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 08 DEL CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34
High Courts06 Aug 2015Dismissed
Jangya Narayan Mishra Vs State
Delhi High Court · (2015) 4 JCC 2334
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 437, 438, 439Penal Code, 1860 (IPC) - Section 120B, 408, 420, 467, 468
High Courts06 Aug 2015Disposed off
Krishan Kumar and Others Vs State
Delhi High Court · (2015) 8 AD 461
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 34
High Courts06 Aug 2015Disposed off
Hari Kishan and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0132
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 17, 4, 6
High Courts06 Aug 2015Dismissed
Priti Sharma Vs The Government of NCT of Delhi and Others
Delhi High Court · (2015) 8 AD 694
High Courts06 Aug 2015Dismissed
Gaurav Jain Vs Hindustan Latex Family Planning Promotion Trust and Others
Delhi High Court · (2015) 9 AD 569 : (2015) 4 SCT 533
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 13(3)(i), 2(g)
High Courts06 Aug 2015Dismissed
Vikram Kumar Vs Delhi Transport Corporation
Delhi High Court · (2015) 8 AD 274 : (2015) 222 DLT 438 : (2015) 4 LLJ 8 : (2015) LLR 1145
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11(A), 11A, 33(2) (b)Road Transport Corporations Act, 1950 - Section 12(1) (c)
High Courts06 Aug 2015Disposed off
Som Dev Vs State (NCT of Delhi)
Delhi High Court · (2015) 8 AD 293 : (2016) CriLJ 473 : (2015) 4 JCC 2276
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 3, 65B (4) (c)Penal Code, 1860 (IPC) - Section 375, 376, 90
High Courts05 Aug 2015Allowed
Ashish Manga and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 08 DEL CK 0380
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts05 Aug 2015Allowed
Suman Devi Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 08 DEL CK 0379
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307
High Courts05 Aug 2015Allowed
Rahul Prasad Singh Vs The State
Delhi High Court · (2015) 4 JCC 2384
Criminal Procedure Code, 1973 (CrPC) - Section 439Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120B, 302, 34, 392, 394