High Courts10 Aug 2015Allowed
Dharmender Kumar Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0369
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120B, 307, 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 85 of 212
High Courts10 Aug 2015Allowed
Madan Mohan Tiwari Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0333
High Courts10 Aug 2015Allowed
Nafis Khan Vs State
Delhi High Court · (2015) 234 DLT 1 : (2015) 3 DMC 367
Criminal Procedure Code, 1973 (CrPC) - Section 161, 175, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 106, 113A, 113B
High Courts10 Aug 2015Dismissed
Resident Welfare Organisation Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0292
Constitution of India, 1950 - Article 226Delhi Municipal Corporation Act, 1957 - Section 116, 116 K, 116C, 116K
High Courts10 Aug 2015Allowed
Zain Chandan and Others Vs The State Govt. of NCT Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0290
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts10 Aug 2015Dismissed
Sanjay Kumar Bhambri Vs UOI and Others
Delhi High Court · (2015) 08 DEL CK 0264
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 14, 3
High Courts10 Aug 2015Dismissed
Indian Oil Corporation Ltd. Vs Kapil Bagri
Delhi High Court · (2015) 9 AD 477 : (2015) 222 DLT 461
High Courts10 Aug 2015
Rampgreen Solutions Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 9 AD 45 : (2015) 279 CTR 441 : (2015) 377 ITR 533 : (2015) 234 TAXMAN 573
Income Tax Act, 1961 - Section 10A, 144C(1), 14A, 260A, 92, 92
High Courts10 Aug 2015Dismissed
Vijay Kumar Sharma Vs State NCT of Delhi
Delhi High Court · (2015) 10 AD 122
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 439, 482Penal Code, 1860 (IPC) - Section 120B, 120-B, 406, 409, 420
High Courts10 Aug 2015Dismissed
Rajiv Vs State
Delhi High Court · (2015) 9 AD 482 : (2015) 222 DLT 672 : (2015) 3 DMC 283
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 113A, 113B, 114, 45, 47Penal Code, 1860 (IPC) - Section 304B, 498A
High Courts10 Aug 2015
Ashok Kumar and Others Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0121
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts10 Aug 2015
Anand Krishna Johari Vs Registrar of Companies, Delhi and Haryana and Others
Delhi High Court · (2015) 08 DEL CK 0119
High Courts10 Aug 2015Disposed off
Jai Kunwar Vs Dharam Devi
Delhi High Court · (2015) 08 DEL CK 0049
Delhi Rent Control Act, 1958 - Section 50Evidence Act, 1872 - Section 116Limitation Act, 1963 - Section 3
High Courts10 Aug 2015Allowed
Sonu and Others Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0048
Penal Code, 1860 (IPC) - Section 323, 34, 376(2) (g), 452
High Courts10 Aug 2015
P.R. Commissioner of Income Tax-09 Vs Tupperware India Pvt. Ltd.
Delhi High Court · (2015) 9 AD 387 : (2016) 284 CTR 68 : (2016) 236 TAXMAN 494
Evidence Act, 1872 - Section 114 (e)Income Tax Act, 1961 - Section 143 (1), 143(3), 147, 148, 148(2)
High Courts10 Aug 2015Dismissed
Shambhu Nath Yadav Vs State
Delhi High Court · (2015) 4 JCC 179 : (2016) 1 RCR(Criminal) 538
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 50
High Courts10 Aug 2015
Dilshad and Others Vs State and Others
Delhi High Court · (2016) 2 AD 492 : (2015) 4 CCR 134 : (2015) 234 DLT 67
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 160, 161, 161(3), 164, 428Penal Code, 1860 (IPC) - Section 302, 307, 34, 449, 452
High Courts10 Aug 2015Disposed off
Surender Gupta Vs State NCT of Delhi
Delhi High Court · (2015) 08 DEL CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482
High Courts10 Aug 2015Disposed off
VMC Systems Ltd. and Others Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 11
High Courts08 Aug 2015Allowed
Arjun Vs State NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0368
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307