COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 84 of 212

High Courts11 Aug 2015Allowed

Mohan Lal Chandan and Others Vs The State (NCT of Delhi) and Others

Delhi High Court · (2015) 10 AD 205 : (2015) 4 JCC 2377

Arbitration and Conciliation Act, 1996 - Section 11(5), 9Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts11 Aug 2015Allowed

Brij Bhushan Vs Union of India and Others

Delhi High Court · (2015) 152 DRJ 392

Constitution of India, 1950 - Article 226

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High Courts11 Aug 2015Dismissed

Shilpi Verma Vs University of Delhi and Others

Delhi High Court · (2015) 08 DEL CK 0244

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High Courts11 Aug 2015Allowed

Maan Singh Vs State

Delhi High Court · (2015) 10 AD 152

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 307, 34

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High Courts11 Aug 2015Dismissed

Anil Shandilya Vs B.K. Gupta (HUF)

Delhi High Court · (2015) 08 DEL CK 0239

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4Specific Relief Act, 1963 - Section 16 (c)

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High Courts11 Aug 2015Dismissed

Rajnesh and Others Vs South Delhi Municipal Corporation and Others

Delhi High Court · (2015) 08 DEL CK 0236

Constitution of India, 1950 - Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 - Section 3, 3(3), 38

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High Courts11 Aug 2015

Commissioner of Income Tax-XIII Vs Vaish Associates

Delhi High Court · (2015) 280 CTR 605 : (2015) 235 TAXMAN 308

Income Tax Act, 1961 - Section 12 AA, 155 (1A), 260A, 28 (v), 28(v)

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High Courts11 Aug 2015Allowed

Rajnesh Sharma and Others Vs State Govt. of NCT Delhi and Others

Delhi High Court · (2015) 08 DEL CK 0128

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120B, 307, 406, 420, 468

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High Courts11 Aug 2015Allowed

Gulshan Kumar and Others Vs The State NCT of Delhi and Others

Delhi High Court · (2015) 08 DEL CK 0127

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A

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High Courts11 Aug 2015Dismissed

ARB Inc. Vs United India Insurance Co. Ltd. and Others

Delhi High Court · (2015) 08 DEL CK 0124

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17

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High Courts11 Aug 2015Dismissed

National Highways Authority of India Vs AFCONS Infrastructure Ltd.

Delhi High Court · (2015) 08 DEL CK 0123

Arbitration and Conciliation Act, 1996 - Section 34, 37

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High Courts11 Aug 2015Dismissed

NEO Urban Vs New Delhi Municipal Council and Others

Delhi High Court · (2015) 08 DEL CK 0122

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High Courts11 Aug 2015

Jaswinder Singh Vs State Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 7 AD 37 : (2015) 4 JCC 2339 : (2016) 1 RCR(Criminal) 678

Arms Act, 1959 - Section 2(b), 25, 25 (1) (a), 3, 39Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts11 Aug 2015Disposed off

Sachin Katyal Vs University of Delhi and Others

Delhi High Court · (2016) 3 AD 493

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High Courts11 Aug 2015Dismissed

ANI Technologies Pvt. Ltd. Vs Government of NCT of Delhi and Others

Delhi High Court · (2015) 9 AD 133 : (2015) 222 DLT 287 : (2015) 152 DRJ 53

Constitution of India, 1950 - Article 14, 19, 19(1) (g), 21Motor Vehicles Act, 1988 - Section 74

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High Courts11 Aug 2015Dismissed

State Vs Vishesh Chaudhary and Others

Delhi High Court · (2015) 9 AD 62 : (2016) CriLJ 559 : (2015) 3 DMC 401 : (2015) 4 JCC 2287

Penal Code, 1860 (IPC) - Section 107, 306, 34, 498A, 498-A

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High Courts11 Aug 2015Allowed

Amit Kumar and Others Vs State NCT of Delhi and Others

Delhi High Court · (2015) 08 DEL CK 0057

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 324, 34

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High Courts11 Aug 2015Dismissed

N.K. Securities and Others Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 08 DEL CK 0056

Constitution of India, 1950 - Article 14, 226

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High Courts11 Aug 2015Dismissed

Praveen Arya Vs Padmini Singla and Others

Delhi High Court · (2015) 08 DEL CK 0055

Constitution of India, 1950 - Article 129Delhi School Education Act, 1973 - Section 10, 10(1), 2(b), 20, 24

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High Courts11 Aug 2015Disposed off

Lilly Icos LLC. Vs Ajanta Pharma Limited

Delhi High Court · (2015) 08 DEL CK 0045

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