High Courts08 Aug 2015Allowed
Vijay Kumar Vs National Capital Territory of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0291
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 288, 304A, 307
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 86 of 212
High Courts07 Aug 2015Dismissed
Chanchal Chopra and Others Vs Sunil Chopra and Others
Delhi High Court · (2015) 8 AD 262
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
High Courts07 Aug 2015Dismissed
Satya Infrastructure Ltd. and Others Vs Satya Builders Pvt. Ltd.
Delhi High Court · (2016) 1 AD 418 : (2015) 225 DLT 234
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 9 Rule 13
High Courts07 Aug 2015Allowed
Indian Navigation Co. Vs Works Thr. Engineering Workers Lal Jhanda Union
Delhi High Court · (2015) 8 AD 269 : (2015) 147 FLR 376
High Courts07 Aug 2015Allowed
Bhanwar Singh Vs Union of India and Others
Delhi High Court · (2015) 8 AD 549
High Courts07 Aug 2015Disposed Off
Yashwant Singh Vs Ashutosh Verma
Delhi High Court · (2015) 08 DEL CK 0329
Specific Relief Act, 1963 - Section 6
High Courts07 Aug 2015Disposed off
Govindraj Amutha Vs Customs
Delhi High Court · (2015) 9 AD 213 : (2015) 3 JCC 155
Criminal Procedure Code, 1973 (CrPC) - Section 229, 230, 279, 374, 375Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 23, 28, 29, 50Penal Code, 1860 (IPC) - Section 302, 304
High Courts07 Aug 2015Dismissed
Saad Vs Jamia Milia Islamia and Others
Delhi High Court · (2015) 8 AD 305
High Courts07 Aug 2015Disposed off
Om Prakash and Others Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0138
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 34
High Courts07 Aug 2015Dismissed
Ekta Arora Vs Ajay Arora and Others
Delhi High Court · AIR 2015 Delhi 180 : (2016) 1 JCC 320 : (2016) 1 RCR(Criminal) 39
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Hindu Adoptions and Maintenance Act, 1956 - Section 18, 19Hindu Marriage Act, 1955 - Section 24, 25
High Courts07 Aug 2015Dismissed
Rana Sugar Ltd. Vs Triveni Engineering and Industries Limited and Others
Delhi High Court · (2015) 9 AD 229
Industries (Development and Regulation) Act, 1951 - Section 29-B, 29-B(1)
High Courts07 Aug 2015Disposed off
Indian Institute of Technology (IIT) Kharagpur Vs Central Vigilance Commission (CVC) and Others
Delhi High Court · (2015) 8 AD 467 : (2015) 152 DRJ 133
High Courts07 Aug 2015Dismissed
Tajdar Babar and Others Vs Union of India and Others
Delhi High Court · (2015) AIR (Delhi) 191 : (2015) 222 DLT 426
Constitution of India, 1950 - Article 243U (1)New Delhi Municipal Council Act, 1994 - Section 11, 12, 13, 13, 13(2)
High Courts07 Aug 2015Allowed
Super Cassettes Industries Ltd. and Others Vs Union of India
Delhi High Court · (2015) 64 PTC 127
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(3)(b)Constitution of India, 1950 - Article 226Copyright Act, 1957 - Section 11, 31, 31(1) (b), 31(D), 31D
High Courts07 Aug 2015Disposed off
Krishak Bharat Vs Union of India and Others
Delhi High Court · (2015) 10 AD 710
Civil Procedure Code, 1908 (CPC) - Section 60(1)(g)Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 14
High Courts07 Aug 2015
National Highway Authority of India Vs Prakash Atlanta JV
Delhi High Court · (2015) 9 AD 301
Arbitration and Conciliation Act, 1996 - Section 20, 30, 31, 33, 33(4)Civil Procedure Code, 1908 (CPC) - Section 152
High Courts07 Aug 2015Dismissed
Ravindra Dayal Vs Shashi Mehra
Delhi High Court · (2015) 8 AD 217 : (2015) 222 DLT 803
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 5 Rule 5Delhi Rent Control Act, 1958 - Section 14 (1) (e), 14(1) (e), 25B, 25-B, 3 (c)Evidence Act, 1872 - Section 116, 79
High Courts07 Aug 2015Allowed
Mahesh Vs State
Delhi High Court · (2015) 08 DEL CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 366, 376, 506
High Courts07 Aug 2015Disposed off
Mahavir Singh Vs State of NCT Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 498-A
High Courts07 Aug 2015Disposed off
Narender Pal and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 08 DEL CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A