High Courts13 Aug 2015Allowed

Suraj Vs State and Others

Delhi High Court · (2015) 08 DEL CK 0272

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308
High Courts13 Aug 2015Dismissed

Sunil Vs State Govt. NCT of Delhi

Delhi High Court · (2015) 9 AD 539 : (2015) 3 DMC 602

Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113Penal Code, 1860 (IPC) - Section 30, 304 B, 304B, 498A