COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 81 of 212

High Courts14 Aug 2015

Parul Homoeo Laboratory Pvt. Ltd. Vs Royal Group

Delhi High Court · (2015) 08 DEL CK 0365

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 39Criminal Procedure Code, 1973 (CrPC) - Section 20, 20(a), 20(b)Patents Act, 1970 - Section 106

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High Courts14 Aug 2015Dismissed

Zaheen and Others Vs Hajra Begum and Others

Delhi High Court · (2015) 9 AD 163

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6

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High Courts14 Aug 2015Allowed

Tarun Kumar and Others Vs The State NCT of Delhi

Delhi High Court · (2015) 4 JCC 2423

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A

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High Courts14 Aug 2015Allowed

Divya and Others Vs State and Others

Delhi High Court · (2015) 08 DEL CK 0286

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 279, 307, 323, 325, 34

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High Courts14 Aug 2015Allowed

Pritam Singh and Others Vs State and Others

Delhi High Court · (2015) 08 DEL CK 0285

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 454

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High Courts14 Aug 2015Allowed

Rahul Katiyar Vs State Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 08 DEL CK 0278

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34

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High Courts14 Aug 2015Allowed

Vijay Kumar Vs State of NCT of Delhi

Delhi High Court · (2015) 10 AD 383

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 363, 366, 376

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High Courts14 Aug 2015Dismissed

Ajay Kumar Vs The Commissioner of Police and Others

Delhi High Court · (2015) 08 DEL CK 0208

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High Courts14 Aug 2015Allowed

Delhi Transport Corporation Vs Om Dutt

Delhi High Court · (2015) 4 LLJ 142

Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 58Industrial Disputes Act, 1947 - Section 11-A

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High Courts14 Aug 2015

Krishan Lal Vs D.D.A.

Delhi High Court · (2015) 08 DEL CK 0110

Evidence Act, 1872 - Section 114(e)

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High Courts14 Aug 2015Dismissed

Sachin and Others Vs Krishna Kumari Nagia and Others

Delhi High Court · (2015) 08 DEL CK 0106

Evidence Act, 1872 - Section 112

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High Courts14 Aug 2015Allowed

C.M. Ganga Ram Vs Andhra Bank

Delhi High Court · (2015) 9 AD 619

Industrial Disputes Act, 1947 - Section 12(3)

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High Courts14 Aug 2015Disposed off

Shubham Jain and Others Vs Guru Gobind Singh Indraprastha University and Others

Delhi High Court · (2015) 08 DEL CK 0101

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High Courts14 Aug 2015Dismissed

Sanjeev Bansal and Others Vs Gurnam Kaur and Others

Delhi High Court · (2015) 08 DEL CK 0100

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 11, Order 7 Rule 11, 151

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High Courts14 Aug 2015Dismissed

Manish and Co. Vs Devender Kumar Mishra

Delhi High Court · (2016) 1 AD 594 : (2015) 234 DLT 176 : (2015) 147 FLR 805

Criminal Procedure Code, 1973 (CrPC) - Section 340Industrial Disputes Act, 1947 - Section 17B, 25, 25F

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High Courts14 Aug 2015Dismissed

Rajinder Kumar Garg and Others Vs Harbhajan Singh and Others

Delhi High Court · (2015) 08 DEL CK 0098

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 10(1), Order 22 Rule 3Transfer of Property Act, 1882 - Section 54

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High Courts14 Aug 2015Disposed off

Vandana Gupta and Others Vs Kuwait Airways Ltd. and Others

Delhi High Court · (2016) 2 AD 16 : (2015) 222 DLT 560

Arbitration and Conciliation Act, 1996 - Section 12, 13, 14, 16, 4

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High Courts13 Aug 2015Dismissed

Ravi Shanker Garg and Others Vs State and Others

Delhi High Court · (2015) 08 DEL CK 0377

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 34, 409, 419, 420

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High Courts13 Aug 2015Allowed

Surinder Singh Vs State and Others

Delhi High Court · (2015) 08 DEL CK 0376

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 436, 451, 506

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High Courts13 Aug 2015Allowed

Reckitt Benckiser India Ltd. Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 08 DEL CK 0373

Criminal Procedure Code, 1973 (CrPC) - Section 482Insecticides Act, 1968 - Section 24(3), 24(4), 29(1)(a)

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