High Courts18 Aug 2015Disposed Off
Designco Vs Regional Provident Fund Commissioner and Others
Delhi High Court · (2015) LLR 1143
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 79 of 212
High Courts18 Aug 2015
Delhi Transport Corporation Vs Bir Singh
Delhi High Court · (2015) 147 FLR 728 : (2015) 4 LLJ 89 : (2016) LLR 61
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts18 Aug 2015Allowed
In Re: INC Research CDS Services Private Limited and Ors.
Delhi High Court · (2015) 08 DEL CK 0331
High Courts18 Aug 2015Disposed Off
Vishnu & Co. Pvt. Ltd. and Others Vs Superintendent Central Excise
Delhi High Court · (2015) 325 ELT 706
Central Excises and Salt Act, 1944 - Section 9, 9AACriminal Procedure Code, 1973 (CrPC) - Section 482
High Courts18 Aug 2015
Rajiv Kapoor Vs Praveen Aggarwal
Delhi High Court · (2015) 08 DEL CK 0297
Constitution of India, 1950 - Article 129, 215Contempt of Courts Act, 1971 - Section 12, 14, 15, 17, 18Limitation Act, 1963 - Section 19
High Courts18 Aug 2015Allowed
Bakshi Ram and Sons (HUF) Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0240
Land Acquisition Act, 1894 - Section 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts18 Aug 2015Allowed
In Re: N.V. Resorts Private Limited and Others
Delhi High Court · (2015) 08 DEL CK 0232
High Courts18 Aug 2015Allowed
In Re: Sunshine Global Agro Limited and Others
Delhi High Court · (2015) 08 DEL CK 0231
High Courts18 Aug 2015Allowed
In Re: Skyway Ventures Limited and Others
Delhi High Court · (2015) 08 DEL CK 0230
High Courts18 Aug 2015
Ranbir Singh and Others Vs Bhup Singh and Others
Delhi High Court · (2015) 08 DEL CK 0207
Contract Act, 1872 - Section 73, 74, 75
High Courts18 Aug 2015
Rishi Raj Vs S.A. Luthria
Delhi High Court · (2015) 08 DEL CK 0170
Evidence Act, 1872 - Section 34, 73, 91, 92
High Courts18 Aug 2015Allowed
Harpreet Singh Makbkar and Others Vs Punjab and Sind Bank
Delhi High Court · (2015) 08 DEL CK 0160
High Courts18 Aug 2015Allowed
North Delhi Municipal Corporation Vs Devi Dutt Sharma
Delhi High Court · (2015) 4 LLJ 192
Civil Procedure Code, 1908 (CPC) - Section 60(1)(g)Constitution of India, 1950 - Article 141, 226, 227Industrial Disputes Act, 1947 - Section 2(k), 2(s)
High Courts18 Aug 2015Disposed off
Sainath College of Education and Others Vs National Council for Teaher Education and Others
Delhi High Court · (2015) 08 DEL CK 0158
High Courts18 Aug 2015Dismissed
Puneet Singh Vs Modern School and Others
Delhi High Court · (2015) 08 DEL CK 0157
High Courts18 Aug 2015Dismissed
State Vs Amar Singh
Delhi High Court · (2016) CriLJ 583
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 377, 377(1)(a)&(b)Food Safety And Standards Act, 2006 - Section 2(u), 2(zf), 23, 4, 52
High Courts18 Aug 2015Dismissed
D.C. Mehta Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0114
High Courts18 Aug 2015
Obsurge Biotech Ltd. Vs Goodman Gilman''s Life
Delhi High Court · (2015) 7 AD 409 : (2015) 222 DLT 324 : (2015) 152 DRJ 90 : (2016) 65 PTC 335
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10
High Courts18 Aug 2015Disposed off
Aman Kumar Rastogi Vs State
Delhi High Court · (2015) 3 JCC 2008
Criminal Procedure Code, 1973 (CrPC) - Section 433APenal Code, 1860 (IPC) - Section 201, 302, 354
High Courts17 Aug 2015Allowed
Ahmad and Others Vs The State and Others
Delhi High Court · (2015) 08 DEL CK 0367
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34